← All Benches

ITAT Mumbai Bench

61,741 judgments

URVIL AKSHAYA JANI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 8654/MUM/2025[2014-15]Status: Disposed20/8/2026AY 2014-15

DEPUTY COMISSIONER OF INCOME TAX-27(1), MUMBAI, MUMBAI vs GURUKRUPA REALCON INFRA LLP, MUMBAI

ITA 8646/MUM/2025[2022-23]Status: Disposed20/8/2026AY 2022-23

URVIL AKSHAYA JAIN,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI

ITA 8527/MUM/2025[2016-17]Status: Disposed20/8/2026AY 2016-17

MANGESH SAWANT,MUMBAI vs DCIT CIRCLE 42(1)(1), MUMBAI

ITA 7476/MUM/2025[2013-14]Status: Disposed20/8/2026AY 2013-14

CHOGARAM HRARAMJI DEVASI,MUMBAI vs ITO 19(1)(1), MUMBAI

ITA 6772/MUM/2025[2007-08]Status: Disposed20/8/2026AY 2007-08

INCOME TAX OFFICER-2(2)(3),MUMBAI, MUMBAI vs PLEXITECH TECHNOLOGIES PRIVATE LIMITED, MUMBAI

ITA 6501/MUM/2025[2016-17]Status: Disposed20/8/2026AY 2016-17

CLARIVATE ANALYTICS (INDIA) PRIVATE LIMITED,MUMBAI vs ADDITIONAL/ JT/DY/ASSTT/CIT/ITO NFAC DELHI, DELHI

ITA 888/MUM/2022[2017-18]Status: Disposed20/8/2026AY 2017-18

DCIT CC 5(3), MUMBAI vs MR. AJIT KUMAR RESOLUTION PROFESSIONAL OF ESKAY KNIT (INDIA), MUMBAI

ITA 2392/MUM/2017[2012-13]Status: Disposed20/8/2026AY 2012-13

CABLE CORPORATION OF INDIA LTD.,MUMBAI vs CIT (A)-48, MUMBAI

ITA 714/MUM/2026[2015-16]Status: Disposed19/8/2026AY 2015-16

BALAJI CO -OPERATIVE CREDIT SOCIETY LIMITED,MUMBAI vs ASSESSMENT UNIT - INCOME TAX DEPARTMENT, DELHI

ITA 6326/MUM/2026[2020-21]Status: Disposed19/8/2026AY 2020-21

ANAND SURESH RAJGOR,MUMBAI vs WARD 3(1), KALYAN, KALYAN

ITA 6318/MUM/2026[2015-16]Status: Disposed19/8/2026AY 2015-16

THAKU BHOJWANI CHARITABLE TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(4), MUMBAI, MUMBAI

ITA 6166/MUM/2026[2023-24]Status: Disposed19/8/2026AY 2023-24

MALTI TANUJ THAKUR,MUMBAI vs ADDL/JCIT (A)-1, BENGALURU

ITA 6103/MUM/2026[2011-2012]Status: Disposed19/8/2026AY 2011-2012

DEEPAK VARANDMAL WADHWA,NAVI MUMBAI vs ASSESSING OFFICER CIRCLE27(1) MUMBAI, NAVI MUMBAI

ITA 4843/MUM/2026[2020-21]Status: Disposed19/8/2026AY 2020-21

RAJESH KUMAR JAIN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX-CC 1(2), MUMBAI

ITA 4768/MUM/2026[2022-23]Status: Disposed19/8/2026AY 2022-23

RANJNA NAIR,MUMBAI vs DCIT 42(3)(1) MUMBAI, MUMBAI

ITA 4725/MUM/2026[2019-20]Status: Disposed19/8/2026AY 2019-20

SUNEEL GUPTA,DELHI vs ACIT, MUMABI

ITA 4719/MUM/2026[2013-14]Status: Disposed19/8/2026AY 2013-14

ALPHA COMBINES,BADLAPUR vs DCIT-1, CIRCLE-1, KALYAN

ITA 4599/MUM/2026[2019-20]Status: Disposed19/8/2026AY 2019-20

TRAVEL FOOD SERVICES LIMITED (AS M/S. SNVK HOSPITALITY AND MANAGEMENT PVT LTD MERGED WITH TRAVEL FOOD SERVICE LTD),MUMBAI vs DCIT, CIRCLE 8(3)(1), MUMBAI

ITA 459/MUM/2026[2020-21]Status: Disposed19/8/2026AY 2020-21

INCOME TAX OFFICER, WARD-20(3)(1), MUMBAI, MUMBAI vs SHASHIKALA KAMAL JAIN, MUMBAI

ITA 4567/MUM/2026[2014-15]Status: Disposed19/8/2026AY 2014-15