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ITAT Mumbai Bench
61,741 judgments
SARVA MANGAL KAIVALYAM RELIGIOUS TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 7007/MUM/2026[2025-26]Status: Disposed22/9/2026AY 2025-26
SARVA MANGAL MADHURAM TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 7006/MUM/2026[2025-26]Status: Disposed22/9/2026AY 2025-26
STATE BANK OF INDIA( FORMERLY SBS EMPLOYEES PROVIDEND FUND),GANDHINAGAR vs DCIT CIRCLE 2(2)(1), MUMBAI, MUMBAI
ITA 6943/MUM/2026[2018-19]Status: Disposed22/9/2026AY 2018-19
INCOME TAX OFFICER, WARD 1(1), KALYAN, KALYAN vs SURAJ SOMARU VARMA, BHIWANDI
ITA 6788/MUM/2026[2020-21]Status: Disposed22/9/2026AY 2020-21
SHRI SUMERMAL K SHETH,MUMBAI vs INCOME TAX OFFICER, 19(3)(4), MUMBAI
ITA 6774/MUM/2026[2011 - 2012]Status: Disposed22/9/2026
SANTOSH MAHADEO DALVI,MUMBAI, MAHARASHTRA vs DCIT 20(1), MUMBAI, MUMBAI, MAHARASHTRA
ITA 6768/MUM/2026[2020-21]Status: Disposed22/9/2026AY 2020-21
KALPATARU RETAIL VENTURES LIMITED (ERSTWHILE KALPATARU RETAIL VENTURES PVT LTD),MUMBAI vs DCIT, CENTRAL CIRCLE - 3(3), MUMBAI, MUMBAI
ITA 6744/MUM/2026[2022-23]Status: Disposed22/9/2026AY 2022-23
MOHD. SHAFI HABIB HUNANI,MUMBAI vs ITO WARD 17(2)(3), MUMBAI
ITA 6044/MUM/2026[2013-14]Status: Disposed22/9/2026AY 2013-14
VOLTAIRE LEASING AND FINANCE LIMITED,MUMBAI vs ITO WARD 13(3)(1) MUMBAI, MUMBAI
ITA 4669/MUM/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
SILVER OAK INFRASTRUCTURE & DEVELOPERS,MUMBAI vs COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4177/MUM/2026[2012-13]Status: Disposed22/9/2026AY 2012-13
PRAGATI MARINE SERVICES PRIVATE LIMITED,THANE vs INCOME TAX DEPARTMENT, NAVI MUMBAI THANE
ITA 330/MUM/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
PRAGATI MARINE SERVICES PRIVATE LIMITED,THANE vs INCOME TAX DEPARTMENT, NAVI MUMBAI, THANE
ITA 329/MUM/2026[2016-17]Status: Disposed22/9/2026AY 2016-17
PRAGATI MARINE SERVICES PVT LTD,BELAPUR, NAVI MUMBAI vs INCOME TAX DEPARTMENT, NAVI MUMBAI, NAVI MUMBAI
ITA 328/MUM/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
PRAGATI MARINE SERVICES PVT LTD,NAVI MUMBAI vs INCOME TAX DEPARTMENT, NFAC, DELHI
ITA 327/MUM/2026[2014-2015]Status: Disposed22/9/2026AY 2014-2015
PRAGATI MARINE SERVICES PVT LTD,BELAPUR vs CIT APPEAL, NFAC
ITA 326/MUM/2026[2013-14]Status: Disposed22/9/2026AY 2013-14
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs SAHANA DWELLERS PRIVATE LIMITED, MUMBAI
ITA 9524/MUM/2025[2015-16]Status: Disposed22/9/2026AY 2015-16
DCIT CC 5 2, MUMBAI vs L N ENTERPRISES, THANE
ITA 8233/MUM/2025[2023-24]Status: Disposed22/9/2026AY 2023-24
L N ENTERPRISES,MUMBAI vs DCIT-CC 5(2), MUMBAI
ITA 8052/MUM/2025[2023-24]Status: Disposed22/9/2026AY 2023-24
SHASHAN SAMRAT SWAPNANAGARI SMT JAIN SANGH,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5304/MUM/2026[2026-27]Status: Disposed21/9/2026AY 2026-27
INCOME TAX OFFICER- 15(1)(1), MUMBAI, MUMBAI vs GLENTRANS SHIPPING & LOGISTICS (I) PRIVATE LIMITED, NAVI MUMBAI
ITA 9299/MUM/2025[2013-14]Status: Disposed21/9/2026AY 2013-14
