← All Benches
ITAT Mumbai Bench
61,741 judgments
SAVINO DEL BENE FREIGHT FORWARDERS (INDIA) PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4990/MUM/2026[2022-23]Status: Disposed22/9/2026AY 2022-23
KADAMBINI PANDA,DADAR vs INCOME TAX OFFICER 28(2)(1), MUMBAI
ITA 4888/MUM/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
SUNIL SHANTILAL MEHTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 7(3), MUMBAI, MUMBAI
ITA 4576/MUM/2026[2002-03]Status: Disposed22/9/2026AY 2002-03
SUNIL SHANTILAL MEHTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 7(3), MUMBAI, MUMBAI
ITA 4539/MUM/2026[2002-03]Status: Disposed22/9/2026AY 2002-03
M/S. CROWN AUTO TRADERS ,KANDIVALI (EAST) vs ITO, WARD 42(1)(1), MUMBAI, BKC BANDRA EAST
ITA 3955/MUM/2026[2012-13]Status: Disposed22/9/2026AY 2012-13
CROWN AUTO TRADERS,KANDIVALI (EAST) vs INCOME TAX OFFICER,WARD 42(1)(1), MUMBAI, BKC, BANDRA-EAST
ITA 3954/MUM/2026[2011-12]Status: Disposed22/9/2026AY 2011-12
UMESH NAROTTAM UDESHI,MUMBAI,MAHARASHTRA vs PRINCIPAL COMMISSIONER OF INCOME TAX-19,MUMBAI, MUMBAI, MAHARASHTRA
ITA 3946/MUM/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
TIRTHNKAR FINANCIAL SERVICES PRIVATE LIMITED,MUMBAI vs ITO WARD 4(3)(1), MUMBAI, MUMBAI
ITA 2982/MUM/2026[2021-22]Status: Disposed22/9/2026AY 2021-22
TULSI GOVARDHAN FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2823/MUM/2026[2025-26]Status: Disposed22/9/2026AY 2025-26
KUNAL ASHOK MEHTA,VILE PARLE, MUMBAI vs INCOME TAX OFFICER WARD 34(2)(1), KAUTILYA BHAWAN, BANDRA EAST, MUMBAI
ITA 2820/MUM/2026[2014-15]Status: Disposed22/9/2026AY 2014-15
HBAWA BUSINESS RESEARCH AND EDUCATION FOUNDATION,NARIMAN POINT vs CIT (EXEMPTIONS), MUMBAI, CUMBALA HILL
ITA 2798/MUM/2026[2026-2027]Status: Disposed22/9/2026AY 2026-2027
EURASIAN CANCER RESEARCH COUNCIL,MUMBAI vs EXEM. WARD 1(2), MUMBAI, MUMBAI
ITA 2783/MUM/2026[2024-25]Status: Disposed22/9/2026AY 2024-25
M/S. AMBER DESIGN TECH PRIVATE LIMITED ,MUMBAI vs PCIT-6, MUMBAI
ITA 1865/MUM/2026[2016-17]Status: Disposed22/9/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX 14(1)(2), MUMBAI, MUMBAI vs EAST HYDERABAD EXPRESSWAY LIMITED, MUMBAI
ITA 9121/MUM/2025[2011-12]Status: Disposed22/9/2026AY 2011-12
EDWISE INTERNATIONAL PROP EDWISE CONSUTLTANTS PRIVATE LIMITED,KALBADEVI, MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRLCE 4(1)(1),MUMBAI, AAYAKAR BHAVAN
ITA 4878/MUM/2025[2013-14]Status: Disposed22/9/2026AY 2013-14
SKILLNET SOLUTIONS INDIA PRIVATE LIMITED ,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1), MUMBAI
ITA 5016/MUM/2024[2021-22]Status: Disposed22/9/2026AY 2021-22
SAMTA MINES AND MINERALS LIMITED,MUMBAI vs ITO 11(1)(1), MUMBAI
ITTPA 8444/MUM/2025[2022-2023]Status: Disposed22/9/2026AY 2022-2023
SHINE STAR,MUMBAI vs DCIT 19(3), MUMAI
ITA 813/MUM/2026[2014-15]Status: Disposed22/9/2026AY 2014-15
DCIT-4(2)(1), MUMBAI, MUMBAI vs MUTHA ENGINEERING PVT LTD, SATARA
ITA 8052/MUM/2026[2017]Status: Disposed22/9/2026
JALAK TRADING PRIVATE LIMITED,NAVI-MUMBAI vs DCIT- CC 8(1), MUMBAI
ITA 7041/MUM/2026[2020-21]Status: Disposed22/9/2026AY 2020-21
