← All Benches
ITAT Mumbai Bench
61,638 judgments
DIPALI N. SHAH,MUMBAI vs ACIT 16(1), MUMBAI
ITA 1769/MUM/2012[2008-09]Status: Disposed9/10/2015AY 2008-09
ACIT CIR 16(1), MUMBAI vs DIPALI N SHAH, MUMBAI
ITA 1685/MUM/2012[2008-09]Status: Disposed9/10/2015AY 2008-09
PATHARE PRABHU CO -OP HSG. SOC .LTD,MUMBAI vs ITO 15(2)(2), MUMBAI
ITA 128/MUM/2012[2006-07]Status: Disposed9/10/2015AY 2006-07
MULTIGRAPH MACHINERY CO. LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 8015/MUM/2011[2008-09]Status: Disposed9/10/2015AY 2008-09
ACIT 9(1), MUMBAI vs DESSAN AGROTECH LTD, MUMBAI
ITA 7754/MUM/2011[2003-04]Status: Disposed9/10/2015AY 2003-04
LIC HOUSING FINANCE LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 5435/MUM/2011[2005-06]Status: Disposed9/10/2015AY 2005-06
BLUESEA SECURITIES BROKING P. LTD (FORMELRY APEX STOCK BORKERS P. LTD),MUMBAI vs ITO 9(1)(2), MUMBAI
ITA 4091/MUM/2011[2001-02]Status: Disposed9/10/2015AY 2001-02
SOWMYASHREE L. BELUR,MUMBAI vs ACIT RG 20(3), MUMBAI
ITA 1490/MUM/2011[2006-07]Status: Disposed9/10/2015AY 2006-07
ACIT 9(1), MUMBAI vs DESSAN AGROTECH LTD, MUMBAI
ITA 1363/MUM/2011[2004-05]Status: Disposed9/10/2015AY 2004-05
DCIT CC-45, MUMBAI vs PARAMSHKTI DISTRIBUTORS P. LTD, MUMBAI
ITA 9224/MUM/2010[2006-07]Status: Disposed9/10/2015AY 2006-07
DCIT CC-45, MUMBAI vs PARAMSHKTI DISTRIBUTORS P. LTD, MUMBAI
ITA 9223/MUM/2010[2005-06]Status: Disposed9/10/2015AY 2005-06
PARASHAKTI DISTRIBUTORS P. LTD,MUMBAI vs ACIT CEN CIR 45, MUMBAI
ITA 8748/MUM/2010[2005-06]Status: Disposed9/10/2015AY 2005-06
SAYED AHMED ABBAS NAQVI,MUMBAI vs DCIT CEN CIR 2, MUMBAI
ITA 2807/MUM/2010[2004-05]Status: Disposed9/10/2015AY 2004-05
VIKRAM KHANDELWAL,MUMBAI vs ACIT CEN CIR 33, MUMBAI
ITA 5037/MUM/2009[2005-06]Status: Disposed9/10/2015AY 2005-06
BINA SILK MILLS,MUMBAI vs ACIT CIR 23(2), MUMBAI
ITA 1980/MUM/2009[2005-2006]Status: Disposed9/10/2015AY 2005-2006
DY. DIRECTOR OF INCOME TAX (INT. TAX.)-4(1), MUMBAI vs M/S. ZEE TELEFILMS LTD.AS AGENT OF MLLBANK TWEED HADLEY & MCCLOY, MUMBAI
ITA 6245/MUM/2008[2001-2002]Status: Disposed9/10/2015AY 2001-2002
THE ACIT 12(3), MUMBAI vs SHRI LEMUIR AIR EXPRESS, MUMBAI
ITA 3245/MUM/2008[2004-2005]Status: Disposed9/10/2015AY 2004-2005
THE LEMUIR AIR EXPRESS,MUMBAI vs M/S. DCIT 12(3), MUMBAI
ITA 2430/MUM/2008[2004-2005]Status: Disposed9/10/2015AY 2004-2005
THE ADIT (I.T) 3(1), MUMBAI vs M/S. HONKONG SHANGHAI BANKING CORP. LTD,
ITA 3555/MUM/2004[1994-1995]Status: Disposed9/10/2015AY 1994-1995
REKHA DINESH SHAH,MUMBAI vs ITO WD 16(3)(2), MUMBAI
ITA 7392/MUM/2014[2008-09]Status: Disposed8/10/2015AY 2008-09