← All Benches
ITAT Mumbai Bench
61,670 judgments
ACIT 16(3), MUMBAI vs AJANTA CONSTRUCTION, MUMBAI
ITA 144/MUM/2013[2009-10]Status: Disposed28/10/2015AY 2009-10
ADDL CIT 13(3), MUMBAI vs LATE SHRI HIMATLAL H DADIA (THROUGH L/J SJRO JITEN DAIDA), MUMBAI
ITA 1148/MUM/2013[2005-06]Status: Disposed28/10/2015AY 2005-06
ACIT 16(1), MUMBAI vs RISHI K RAJANI, MUMBAI
ITA 1071/MUM/2013[2009-10]Status: Disposed28/10/2015AY 2009-10
ACIT 16(1), MUMBAI vs RISHI K RAJANI, MUMBAI
ITA 1070/MUM/2013[2007-08]Status: Disposed28/10/2015AY 2007-08
KAYAGEE LOPAREX INDIA P.LTD,MUMBAI vs ACIT (OSD) 8(1), MUMBAI
ITA 7745/MUM/2012[2008-09]Status: Disposed28/10/2015AY 2008-09
SIEMENS ENTERPRISE COMMUNICATIONS P.LTD,MUMBAI vs ASST CIT 7(2), MUMBAI
ITA 7399/MUM/2012[2008-09]Status: Disposed28/10/2015AY 2008-09
ACIT 16(1), MUMBAI vs RISHI K RAJANI, MUMBAI
ITA 7223/MUM/2012[2008-09]Status: Disposed28/10/2015AY 2008-09
DOLPHIN MARINE ENTERPRISES P.LTD,MUMBAI vs ASST CIT 6(2), MUMBAI
ITA 6524/MUM/2012[2007-08]Status: Disposed28/10/2015AY 2007-08
ACIT CIR 25(3), MUMBAI vs RUKMINI IYER, MUMBAI
ITA 6242/MUM/2012[2009-10]Status: Disposed28/10/2015AY 2009-10
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 61/MUM/2012[2008-09]Status: Disposed28/10/2015AY 2008-09
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 60/MUM/2012[2003-04]Status: Disposed28/10/2015AY 2003-04
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 59/MUM/2012[2004-05]Status: Disposed28/10/2015AY 2004-05
GOLDEN TOBACCO LTD ( FORMERLY GTC INDUSTRIES LTD),MUMBAI vs JT CIT (OSD) 8(1), MUMBAI
ITA 5859/MUM/2012[2006-07]Status: Disposed28/10/2015AY 2006-07
GOLDEN TOBACCO LTD ( FORMERLY GTC INDUSTRIES LTD),MUMBAI vs JT CIT (OSD) 8(1), MUMBAI
ITA 5858/MUM/2012[2005-06]Status: Disposed28/10/2015AY 2005-06
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 58/MUM/2012[2005-06]Status: Disposed28/10/2015AY 2005-06
MOHAMMAD HAJI ADAM & CO.,MUMBAI vs ITO 13(1)-3, MUMBAI
ITA 57/MUM/2012[2006-07]Status: Disposed28/10/2015AY 2006-07
ACIT CIR 3(3), MUMBAI vs REMI FINANCE *& INVESTMENT P.LTD, MUMBAI
ITA 5364/MUM/2012[2009-10]Status: Disposed28/10/2015AY 2009-10
ITO WD 13(1)(3), MUMBAI vs MOHAMMED HAJI ADAM & CO., MUMBAI
ITA 4960/MUM/2012[2009-10]Status: Disposed28/10/2015AY 2009-10
ACIT 10(1), MUMBAI vs DR. RAMA SANKARNARAYANA IYER, MUMBAI
ITA 4712/MUM/2012[2009-10]Status: Disposed28/10/2015AY 2009-10
ITO 13(1)(3), MUMBAI vs MOHAMMED HAJI ADAM & CO., MUMBAI
ITA 45/MUM/2012[2003-04]Status: Disposed28/10/2015AY 2003-04