← All Benches
ITAT Mumbai Bench
61,670 judgments
DCIT 1(1), MUMBAI vs ALSTOM PROJECTS INDIA LTD, MUMBAI
ITA 2143/MUM/2014[2009-10]Status: Disposed28/10/2015AY 2009-10
ALSTOM INDIA LTD( FORMERLY KNOWN AS ALSTOM PROJECTS INDIA LTD),MUMBAI vs ADDL CIT RG 1(1), MUMBAI
ITA 2095/MUM/2014[2009-10]Status: Disposed28/10/2015AY 2009-10
SUN-N-SAND HOTELS P LTD,MUMBAI vs DCIT CIR 8(3), MUMBAI
ITA 2040/MUM/2014[2007-08]Status: Disposed28/10/2015AY 2007-08
ITO 14(3)4, MUMBAI vs R.S.B.L JEWELS, MUMBAI
ITA 1923/MUM/2014[2010-11]Status: Disposed28/10/2015AY 2010-11
SUPERGEMS (I) P.LTD,MUMBAI vs ASST CIT CIR 5(3), MUMBAI
ITA 789/MUM/2013[2008-09]Status: Disposed28/10/2015AY 2008-09
CREATIVE TEXTILE MILLS P.LTD,MUMBAI vs ASST CIT CIR 6(2), MUMBAI
ITA 7480/MUM/2013[2005-06]Status: Disposed28/10/2015AY 2005-06
ASST CIT CIR 3, KALYAN vs DOMBIVLI NAGARI SAHAKARI BANK LTD, DOMBIVALI
ITA 7444/MUM/2013[2010-11]Status: Disposed28/10/2015AY 2010-11
RELIANCE PROLIFIC TRADERS P. LTD,MUMBAI vs ITO WD 5(3)(1), MUMBAI
ITA 7326/MUM/2013[2010-11]Status: Disposed28/10/2015AY 2010-11
DCIT 4(1), MUMBAI vs DERIVIUM TRADITION SECURITIES (I) P. LTD, MUMBAI
ITA 5843/MUM/2013[2010-11]Status: Disposed28/10/2015AY 2010-11
RUPAL SUMEGH MODI,MUMBAI vs ASST CIT CIR 16(3), MUMBAI
ITA 5758/MUM/2013[2010-11]Status: Disposed28/10/2015AY 2010-11
DCIT CIR 3(1), MUMBAI vs VEMBU VAIDYANATHAN, MUMBAI
ITA 5749/MUM/2013[2009-10]Status: Disposed28/10/2015AY 2009-10
LAUREL WIRES LTD,MUMBAI vs ITO 8(2)(2), MUMBAI
ITA 5465/MUM/2013[2004-05]Status: Disposed28/10/2015AY 2004-05
DCIT 12(2), MUMBAI vs KEWALRAJ & CO, MUMBAI
ITA 4775/MUM/2013[2007-08]Status: Disposed28/10/2015AY 2007-08
ITO 12(3)4, MUMBAI vs VARDHAN BUILDERS, MUMBAI
ITA 4635/MUM/2013[2009-10]Status: Disposed28/10/2015AY 2009-10
ITO 12(3)(1), MUMBAI vs HIRANANDANI BUILDERS, MUMBAI
ITA 4613/MUM/2013[2009-10]Status: Disposed28/10/2015AY 2009-10
RELIANCE GEMS & JEWELS LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 3855/MUM/2013[2008-09]Status: Disposed28/10/2015AY 2008-09
ACIT 25(1), MUMBAI vs DINANATH M. DABHADE, MUMBAI
ITA 3601/MUM/2013[2008-09]Status: Disposed28/10/2015AY 2008-09
RATHAN B SHETTY,MUMBAI vs ADDL CIT RG 17(2), MUMBAI
ITA 253/MUM/2013[2006-07]Status: Disposed28/10/2015AY 2006-07
VANITA NATWARLAL SANGHAVI CHARITABLE TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 2519/MUM/2013[2012-13]Status: Disposed28/10/2015AY 2012-13
RAJASTHAN ENTERPRISES P.LTD,MUMBAI vs ITO WD 1(3)1, MUMBAI
ITA 2124/MUM/2013[2006-07]Status: Disposed28/10/2015AY 2006-07
