← All Benches
ITAT Mumbai Bench
61,638 judgments
ADDL CIT 5(1), MUMBAI vs GABRIEL INDIA LTD, MUMBAI
ITA 4985/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ITO 22(1)-1, NAVI MUMBAI vs ARVIND G SHAH, MUMBAI
ITA 4322/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ITO WD 22(1)-3, NAVI MUMBAI vs MEENA C. DHRUVA, MUMBAI
ITA 4315/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
MEENA C. DHRUVA,NAVI MUMBAI vs ITO 22(1)(3), MUMBAI
ITA 3428/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
MAHESH RATILAL DOSHI,MUMBAI vs ITO 22(1)(3), MUMBAI
ITA 3427/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ARVIND GAMBHIRDAS SHAH,NAVI MUMBAI vs ITO 22(1)(1), MUMBAI
ITA 3422/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
DDIT (IT) 1(2), MUMBAI vs CREDIT LYONNAIS (THROUGH THERI SUCCESSOR CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK ( FORMERLY CALYON BANK), MUMBAI
ITA 2714/MUM/2011[2003-0.4]Status: Disposed30/10/2015
A.C.I.T.15(2), MUMBAI vs PANSY D. MEHTA, MUMBAI
ITA 2696/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
NATHURAM RAMNARAYAN P. LTD,MUMBAI vs ADDL CIT 2(2), MUMBAI
ITA 2583/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
DCIT CIR 2(2), MUMBAI vs THE INDIAN HOTELS CO. LTD, MUMBAI
ITA 1983/MUM/2011[1998-99]Status: Disposed30/10/2015AY 1998-99
ADDL CIT RG 2(2), MUMBAI vs NRB BEARINGS LTD, MUMBAI
ITA 1982/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
I.T.O. WARD 3(3), KALYAN vs CASTLE ENTERPRISES, KALYAN
ITA 1724/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ITO 20(2)(3), MUMBAI vs NITIN V. SHAH, MUMBAI
ITA 1537/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
DCIT 1(2), MUMBAI vs NILKAMAL BUILDERS P LTD, MUMBAI
ITA 1205/MUM/2011[2005-06]Status: Disposed30/10/2015AY 2005-06
OM CONSTRUCTION P.LTD,MUMBAI vs ITO 5(2)(1), MUMBAI
ITA 8433/MUM/2010[2007-08]Status: Disposed30/10/2015AY 2007-08
BOMBAY STOCK EXCHANGE LTD,MUMBAI vs ADDL CIT RG 2(1), MUMBAI
ITA 7586/MUM/2010[2006-07]Status: Disposed30/10/2015AY 2006-07
JOHNSON CONTROLS (S) PTE. LTD,MUMBAI vs ASST DIT (IT) 3(1), MUMBAI
ITA 7438/MUM/2010[2004-05]Status: Disposed30/10/2015AY 2004-05
ARTH HOUSING DEVELOPMENT P. LTD,MUMBAI vs ASST. CIT CEN CIR 25, MUMBAI
ITA 6764/MUM/2010[2002-03]Status: Disposed30/10/2015AY 2002-03
ITO 8(2)-4, MUMBAI vs NISHA MALL MANAGEMENT CO. P. LTD, MUMBAI
ITA 5882/MUM/2010[2006-07]Status: Disposed30/10/2015AY 2006-07
ETI TRAVEL SOLUTION P. LTD ( PRESENTLY KNOWN AS M.S, BCD TRAVEL INDIA P. LTD,MUMBAI vs ACIT RG 8(1), MUMBAI
ITA 5456/MUM/2010[2003-04]Status: Disposed30/10/2015AY 2003-04