← All Benches
ITAT Mumbai Bench
61,670 judgments
CHARUDUTT B. SHAH,MUMBAI vs ITO 21(1)(1), MUMBAI
ITA 5742/MUM/2013[1999-00]Status: Disposed30/10/2015AY 1999-00
DCIT 7(2), MUMBAI vs SYNERGY LIFESTYLE P.LTD, MUMBAI
ITA 5440/MUM/2013[2005-06]Status: Disposed30/10/2015AY 2005-06
DCIT 7(3), MUMBAI vs VIP INDUSTRIES LTD, MUMBAI
ITA 5412/MUM/2013[2006-07]Status: Disposed30/10/2015AY 2006-07
DCIT 10(1), MUMBAI vs IL & FS TRANSPORTATION NETWORKS LTD, MUMBAI
ITA 5089/MUM/2013[2007-08]Status: Disposed30/10/2015AY 2007-08
ACIT CEN CIR 22, MUMBAI vs PADMADEVI KAINYA, MUMBAI
ITA 5038/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
ITO 12(3)4, MUMBAI vs URMILA CONSTRUCITON COMPANY, MUMBAI
ITA 4634/MUM/2013[2005-06]Status: Disposed30/10/2015AY 2005-06
INDUSTRIAL INVESTMENT TRUST LTD,MUMBAI vs DCIT 2(2), MUMBAI
ITA 3947/MUM/2013[1995-96]Status: Disposed30/10/2015AY 1995-96
INDUSTRIAL INVESTMENT TRUST LTD,MUMBAI vs DCIT 2(2), MUMBAI
ITA 3946/MUM/2013[1996-97]Status: Disposed30/10/2015AY 1996-97
DAVID CLEOPHAS PEREIRA,MUMBAI vs ITO (IT) 4(1), MUMBAI
ITA 3526/MUM/2013[2008-09]Status: Disposed30/10/2015AY 2008-09
DCIT 8(2), MUMBAI vs NIRPAN SECURITIES P.LTD, MUMBAI
ITA 3406/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
DCIT 7(3), MUMBAI vs ZODIAC CLOTHING CO. LTD, MUMBAI
ITA 3386/MUM/2013[2005-06]Status: Disposed30/10/2015AY 2005-06
ITO 19(3)(3), MUMBAI vs PARVEZ MOHAMMED HUSSION GHASWALA, MUMBAI
ITA 3318/MUM/2013[2004-05]Status: Disposed30/10/2015AY 2004-05
PEGASUS ASSETS RECONSTRUCTION P. LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 3123/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
JAYANTILAL KHANDWALA & SONS P.LTD,MUMBAI vs DCIT RG 4(3), MUMBAI
ITA 3/MUM/2013[2001-02]Status: Disposed30/10/2015AY 2001-02
DCIT - 5(1), MUMBAI vs M/S INTER JEWEL (MUMBAI) PVT.LTD. (NOW KNOWN AS D.NAVICHANDRA GEMS PVT. LTD), MUMBAI
ITA 2755/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
NEXT MEDIA WORKS LTD (FORMERLY KNWON MIDDAY MULTIMEDIA LTD),MUMBAI vs DCIT 5(2), MUMBAI
ITA 2738/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
D.C.I.T. RG.3(3), MUMBAI vs RAMA CAPITAL AND FISCAL SERVICES LTD., MUMBAI
ITA 206/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
A.C.I.T. RG.3(3), MUMBAI vs RAMA CAPITAL AND FISCAL SERVICES LTD., MUMBAI
ITA 205/MUM/2013[2002-03]Status: Disposed30/10/2015AY 2002-03
YOGINIBEN BIPIN BAROT,MUMBAI vs DCIT 9(2), MUMBAI
ITA 1090/MUM/2013[2009-10]Status: Disposed30/10/2015AY 2009-10
ITO WD 19(3)(3), MUMBAI vs PARVEZ MOHAMMED HUSSAIN GHASWALA, MUMBAI
ITA 819/MUM/2012[2007-08]Status: Disposed30/10/2015AY 2007-08
