← All Benches
ITAT Mumbai Bench
61,670 judgments
GABRIEL INDIA LTD.,MUMBAI vs ADDL.C..I.T. -5(1), MUMBAI
ITA 7560/MUM/2011[2008-09]Status: Disposed30/10/2015AY 2008-09
DDIT (E)-1(1), MUMBAI vs MATUNGA GYMKHANA, MUMBAI
ITA 7375/MUM/2011[2004-05]Status: Disposed30/10/2015AY 2004-05
M/S. METAFEILD SPINTEX PVT. LTD.,MUMBAI vs ITO 4(2)(4), MUMBAI
ITA 694/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
M/S. NRB BEARINGS LTD.,MUMBAI vs ADDL. CIT 2(2), MUMBAI
ITA 672/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
MATTEL TOYS (INDIA) P LTD,MUMBAI vs ITO 6(3)-4, MUMBAI
ITA 6391/MUM/2011[2003-04]Status: Disposed30/10/2015AY 2003-04
ACIT,-18(1), MUMBAI vs SMT JAYA TALAKSHI CHHEDA, LEGAL HEIR OF HITESH BHAGAT, MUMBAI
ITA 6354/MUM/2011[2008-09]Status: Disposed30/10/2015AY 2008-09
CHANDRAKANT MANILAL THAKKAR,MUMBAI vs ITO 23(2)(2), MUMBAI
ITA 600/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
NOVELL INC,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI
ITA 5893/MUM/2011[2006-07]Status: Disposed30/10/2015AY 2006-07
RAJEEV NADKARNI,MUMBAI vs ASST CIT 11(3), MUMBAI
ITA 5684/MUM/2011[2008-09]Status: Disposed30/10/2015AY 2008-09
J.P. MORGAN SERVICES INDIA P. LTD,MUMBAI vs ITO RG 8(2)(2), MUMBAI
ITA 5301/MUM/2011[2003-04]Status: Disposed30/10/2015AY 2003-04
ANIRUDH K DESAI,MUMBAI vs DCIT 19(2), MUMBAI
ITA 5023/MUM/2011[2005-06]Status: Disposed30/10/2015AY 2005-06
ANIRUDH K DESAI,MUMBAI vs DCIT 19(2), MUMBAI
ITA 5022/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ADDL CIT 5(1), MUMBAI vs GABRIEL INDIA LTD, MUMBAI
ITA 4985/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ITO 22(1)-1, NAVI MUMBAI vs ARVIND G SHAH, MUMBAI
ITA 4322/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ITO WD 22(1)-3, NAVI MUMBAI vs MEENA C. DHRUVA, MUMBAI
ITA 4315/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
MEENA C. DHRUVA,NAVI MUMBAI vs ITO 22(1)(3), MUMBAI
ITA 3428/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
MAHESH RATILAL DOSHI,MUMBAI vs ITO 22(1)(3), MUMBAI
ITA 3427/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
ARVIND GAMBHIRDAS SHAH,NAVI MUMBAI vs ITO 22(1)(1), MUMBAI
ITA 3422/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08
DDIT (IT) 1(2), MUMBAI vs CREDIT LYONNAIS (THROUGH THERI SUCCESSOR CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK ( FORMERLY CALYON BANK), MUMBAI
ITA 2714/MUM/2011[2003-0.4]Status: Disposed30/10/2015
A.C.I.T.15(2), MUMBAI vs PANSY D. MEHTA, MUMBAI
ITA 2696/MUM/2011[2007-08]Status: Disposed30/10/2015AY 2007-08