← All Benches

ITAT Mumbai Bench

61,670 judgments

BHARAT INSULATION COMPANY (I) LTD,MUMBAI vs ASST CIT CEN CIR 31, MUMBAI

ITA 33/MUM/2013[2009-10]Status: Disposed20/11/2015AY 2009-10

MYSTIQUE REALTY P.LTD,MUMBAI vs DCIT 3(2), MUMBAI

ITA 7320/MUM/2012[2009-10]Status: Disposed20/11/2015AY 2009-10

ASIAN PAINTS LTD,MUMBAI vs ADDL CIT LTU, MUMBAI

ITA 7253/MUM/2012[2008-09]Status: Disposed20/11/2015AY 2008-09

ADDL CIT 19(3), MUMBAI vs PETRIKUM INDIA INTERNATIONAL, MUMBAI

ITA 6421/MUM/2012[2009-10]Status: Disposed20/11/2015AY 2009-10

ELVE CORPORATION,MUMBAI vs ACIT 12(3), MUMBAI

ITA 6279/MUM/2012[2009-10]Status: Disposed20/11/2015AY 2009-10

ACIT CIR 12(3), MUMBAI vs ELVE CORPORATION, MUMBAI

ITA 6229/MUM/2012[2009-10]Status: Disposed20/11/2015AY 2009-10

ACIT CIR 25(3), MUMBAI vs KIRIT B. GADHIYA, MUMBAI

ITA 5680/MUM/2012[2009-10]Status: Disposed20/11/2015AY 2009-10

ITO WD 21(1)(1), MUMBAI vs BHIMJI N. PATEL, MUMBAI

ITA 5605/MUM/2012[2009-10]Status: Disposed20/11/2015AY 2009-10

OCCASION IMPEX PVT. LTD,MUMBAI vs D.C.I.T. (OSD) 8(1), MUMBAI

ITA 4867/MUM/2012[2008-09]Status: Disposed20/11/2015AY 2008-09

TATA AIG GENERAL INSURANCE COMPANY LTD,MUMBAI vs DCIT 2(3), MUMBAI

ITA 4167/MUM/2012[2008-09]Status: Disposed20/11/2015AY 2008-09

ELVE CORPORATION,MUMBAI vs ACIT 12(3), MUMBAI

ITA 4108/MUM/2012[2008-09]Status: Disposed20/11/2015AY 2008-09

DCIT 2(3), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI

ITA 4071/MUM/2012[2008-09]Status: Disposed20/11/2015AY 2008-09

ITO 4(2)(4), MUMBAI vs MARUDHAR MUDRA P.LTD, MUMBAI

ITA 3166/MUM/2012[2007-08]Status: Disposed20/11/2015AY 2007-08

ADDL CIT 19(3), MUMBAI vs PETROLEUM INDIA INTERNATIONAL, MUMBAI

ITA 2686/MUM/2012[2008-09]Status: Disposed20/11/2015AY 2008-09

DCIT CIR 2(2), MUMBAI vs KAYTEE CORPORATION LTD, MUMBAI

ITA 2468/MUM/2012[2005-06]Status: Disposed20/11/2015AY 2005-06

ADITYA BIRLA NUVO LTD (TREATED AS AGENT OF M/S. NEW CINGULAR WIRELESS SERVICES INC. & MMM HOLDINGS LLC),MUMBAI vs DDIT (IT) 4(1), MUMBAI

ITA 1963/MUM/2012[2006-07]Status: Disposed20/11/2015AY 2006-07

PFIZER LTD,MUMBAI vs ADDL CIT RG 8(2), MUMBAI

ITA 8739/MUM/2011[2007-08]Status: Disposed20/11/2015AY 2007-08

ANIL VERMA HUF,MUMBAI vs ITO WD 12(1)(1), MUMBAI

ITA 8094/MUM/2011[2008-09]Status: Disposed20/11/2015AY 2008-09

ADDL CIT 2(3), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI

ITA 3596/MUM/2011[2007-08]Status: Disposed20/11/2015AY 2007-08

TATA AIG GENERAL INSURANCE COMPANY LTD,MUMBAI vs ADDL CIT RG 2(3), MUMBAI

ITA 3535/MUM/2011[2007-08]Status: Disposed20/11/2015AY 2007-08