← All Benches

ITAT Mumbai Bench

61,670 judgments

R.K. SALES CORPORATION,MUMBAI vs ITO WD 13(2)(1), MUMBAI

ITA 5727/MUM/2014[2010-11]Status: Disposed20/11/2015AY 2010-11

PROFESSIONAL MANAGEMENT GROUP P.LTD,MUMBAI vs ITO 5(1)(1), MUMBAI

ITA 3433/MUM/2014[2010-11]Status: Disposed20/11/2015AY 2010-11

SHREYA LIFE SCIENCES P.LTD,MUMBAI vs ASST CIT CEN CIR 44, MUMBAI

ITA 3367/MUM/2014[2010-11]Status: Disposed20/11/2015AY 2010-11

ITO 22(3)(2), NAVI MUMBAI vs MEHUL CONSTRUCTION, NAVI MUMBAI

ITA 3226/MUM/2014[2006-07]Status: Disposed20/11/2015AY 2006-07

ACIT 18(2), MUMBAI vs METROPOLITAN TRADING CO., MUMBAI

ITA 3218/MUM/2014[2009-10]Status: Disposed20/11/2015AY 2009-10

DCIT CC 44, MUMBAI vs SHREYA LIFE SCIENCES P.LTD, MUMBAI

ITA 2835/MUM/2014[2010-11]Status: Disposed20/11/2015AY 2010-11

ADVANCE POWER DISPLAY SYSTEMS LTD,MUMBAI vs DCIT CIR 8(1), MUMBAI

ITA 1653/MUM/2014[2009-10]Status: Disposed20/11/2015AY 2009-10

ITO 2(2)(4), MUMBAI vs PHOTOGRAVURS (INDIA) P. LTD, MUMBAI

ITA 1525/MUM/2014[2010-11]Status: Disposed20/11/2015AY 2010-11

ITO 20(1)(3), MUMBAI vs INNOVATIVE METAL ARTS, MUMBAI

ITA 1522/MUM/2014[2011-12]Status: Disposed20/11/2015AY 2011-12

DCIT 2(2), MUMBAI vs MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD, MUMBAI

ITA 7150/MUM/2013[2008-09]Status: Disposed20/11/2015AY 2008-09

ITO 2(1)(2), MUMBAI vs CHEMICAL & ALKALI DISTRIBUTORS LTD, MUMBAI

ITA 6274/MUM/2013[2007-08]Status: Disposed20/11/2015AY 2007-08

MACOMA HARDWARES,MUMBAI vs DCIT CIR 25(3)), MUMBAI

ITA 6211/MUM/2013[2010-11]Status: Disposed20/11/2015AY 2010-11

ASST CIT CEN CIR 18 & 19, MUMBAI vs J.S.W. ISPAT STEEL LTD, NAVI MUMBAI

ITA 5616/MUM/2013[2011-12]Status: Disposed20/11/2015AY 2011-12

ACIT 16(2), MUMBAI vs MR. PRADEEP G. VORA, MUMBAI

ITA 5501/MUM/2013[2006-07]Status: Disposed20/11/2015AY 2006-07

POPCORN ENTERTAINMENT P.LTD,MUMBAI vs ACIT 11(1), MUMBAI

ITA 4968/MUM/2013[2006-07]Status: Disposed20/11/2015AY 2006-07

MEHTA SULFITES (I) LTD,MUMBAI vs ACIT 10(2), MUMBAI

ITA 4773/MUM/2013[2000-01]Status: Disposed20/11/2015AY 2000-01

MEHTA SULFITES (I) LTD,MUMBAI vs ACIT 10(2), MUMBAI

ITA 4772/MUM/2013[1999-00]Status: Disposed20/11/2015AY 1999-00

JT.CIT.,-8(1)(OSD), MUMBAI vs CLEANTEC HOSPITALITY SERVICES PVT.LTD.(NOW KNOWN AS ISS INTERGREATED FACILITY SERVICES PVT.LTD), MUMBAI

ITA 469/MUM/2013[2006-07]Status: Disposed20/11/2015AY 2006-07

ITO 4(2)(2), MUMBAI vs PATANI SECURITIES P. LTD, MUMBAI

ITA 4231/MUM/2013[2009-10]Status: Disposed20/11/2015AY 2009-10

ACIT 19(3), MUMBAI vs GOPAL V GORWANI, MUMBAI

ITA 421/MUM/2013[2005-06]Status: Disposed20/11/2015AY 2005-06