← All Benches
ITAT Mumbai Bench
61,670 judgments
ADVANCE POWER DISPLAY SYSTEMS LTD,MUMBAI vs ACIT 8(1), MUMBAI
ITA 2700/MUM/2011[2006-07]Status: Disposed20/11/2015AY 2006-07
NATVAR PARIKH & CO.P. LTD,MUMBAI vs ACIT CEN CIR 40, MUMBAI
ITA 2283/MUM/2011[2008-09]Status: Disposed20/11/2015AY 2008-09
TATA AIG GENERAL INSURANCE COMPANY LIMITED,MUMBAI vs ADDL. C.I.T. RANGE 2(3), MUMBAI
ITA 1702/MUM/2011[2006-07]Status: Disposed20/11/2015AY 2006-07
ADDL CIT 2(3), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI
ITA 1584/MUM/2011[2006-07]Status: Disposed20/11/2015AY 2006-07
ACIT 19(3), MUMBAI vs PETROLEUM INDIA INTERNAITONAL, MUMBAI
ITA 6322/MUM/2010[2007-08]Status: Disposed20/11/2015AY 2007-08
ACIT CC-8, MUMBAI vs JINDAL DRUGS LTD, MUMBAI
ITA 376/MUM/2010[2007-08]Status: Disposed20/11/2015AY 2007-08
ACIT 19(3), MUMBAI vs PETROLEUM INDIA INTERNATIONAL, MUMBAI
ITA 1741/MUM/2010[2006-07]Status: Disposed20/11/2015AY 2006-07
ACIT 19(3), MUMBAI vs PETROLEUM INDIA INTERNATIONAL, MUMBAI
ITA 4658/MUM/2009[2005-06]Status: Disposed20/11/2015AY 2005-06
ACIT 19(3), MUMBAI vs PETROLEUM INDIA INTERNATIONAL, MUMBAI
ITA 4657/MUM/2009[2004-05]Status: Disposed20/11/2015AY 2004-05
ACIT 19(3), MUMBAI vs PETROLEUM INDIA INTERNATIONAL, MUMBAI
ITA 4439/MUM/2009[2003-04]Status: Disposed20/11/2015AY 2003-04
ACIT CC.8, MUMBAI vs JINDAL DRUGS LTD, MUMBAI
ITA 3885/MUM/2009[2006-07]Status: Disposed20/11/2015AY 2006-07
ACIT CEN CIR 40, MUMBAI vs NATWAR PARIKH & CO. P. LTD, MUMBAI
ITA 2986/MUM/2009[2007-08]Status: Disposed20/11/2015AY 2007-08
NATVAR PARIKH & COMPANY PVT.LTD.,MUMBAI vs THE DY.C.I.T., CENTRAL CIRCLE 40, MUMBAI
ITA 2147/MUM/2009[2007-2008]Status: Disposed20/11/2015AY 2007-2008
MEHTA SULFITES (I) LTD,MUMBAI vs ACIT 10(2), MUMBAI
ITA 4771/MUM/2013[1996-97]Status: Disposed20/11/2015AY 1996-97
NATVAR PARIKH & COMPANY PVT.LTD.,MUMBAI vs THE DY.C.I.T., CENTRAL CIRCLE 40, MUMBAI
ITA 2146/MUM/2009[2006-2007]Status: Disposed20/11/2015AY 2006-2007
THE ADIT (I.T)3(1) vs M/S. HONKONG & SHANGHANI BANKING CORPN. LTD,
ITA 2519/MUM/2004[1999-2000]Status: Disposed20/11/2015AY 1999-2000
VIRTUOUS CAPITAL LTD,NAVI MUMBAI vs ACIT CIR 2(1), MUMBAI
ITA 5647/MUM/2013[2009-10]Status: Disposed19/11/2015AY 2009-10
ITO 10(2)(2), MUMBAI vs LIONBRIDGE TECHNOLOGIES P.LTD, NAVI MUMBAI
ITA 290/MUM/2015[2010-11]Status: Disposed18/11/2015AY 2010-11
UMANG MADAN,MUMBAI vs PR CIT 16, MUMBAI
ITA 2202/MUM/2015[2010-11]Status: Disposed18/11/2015AY 2010-11
ITO 22(2)(2), NAVI MUMBAI vs G. SAMSUDDIN, MUMBAI
ITA 917/MUM/2014[2009-10]Status: Disposed18/11/2015AY 2009-10