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ITAT Mumbai Bench

61,705 judgments

ACIT 32(2), MUMBAI vs NEELESHWAR DEVELOPERS, MUMBAI

ITA 3568/MUM/2015[2010-11]Status: Disposed5/1/2016AY 2010-11

GAURAV MATHRAWALA,MUMBAI vs CIT 27, NAVI MUMBAI

ITA 2378/MUM/2015[2010-11]Status: Disposed5/1/2016AY 2010-11

SHREE GANESH DEVELOPERS,NAVI MUMBAI vs DCIT CC 25, MUMBAI

ITA 1556/MUM/2015[2010-11]Status: Disposed5/1/2016AY 2010-11

TAKSHASHILA ACADEMIA OF ECONOMIC RESEARCH LTD,MUMBAI vs ITO 11(3)(1), MUMBAI

ITA 868/MUM/2015[2011-12]Status: Disposed4/1/2016AY 2011-12

ITO 28(2)(5), NAVI MUMBAI vs RAM SOHAN SINGH, NAVI MUMBAI

ITA 5400/MUM/2015[2009-10]Status: Disposed4/1/2016AY 2009-10

HIMGIRI CO OP HOUSING SOCIETY LTD,MUMBAI vs ITO 19(1)(5), MUMBAI

ITA 2320/MUM/2015[2009-10]Status: Disposed4/1/2016AY 2009-10

ITO 1(3)(2), MUMBAI vs SATYAPRAKASH BUILDERS P.LTD, MUMBAI

ITA 2027/MUM/2015[2010-11]Status: Disposed4/1/2016AY 2010-11

MARRIOTT PROPERTIES AND DEVELOPERS P.LTD,MUMBAI vs ITO 8(2)(3), MUMBAI

ITA 7517/MUM/2014[2010-11]Status: Disposed4/1/2016AY 2010-11

ITO 8(1)(4), MUMBAI vs GENNEX CRESA PARTNERS CONSULTANTS P.L TD, MUMBAI

ITA 4480/MUM/2014[2006-07]Status: Disposed4/1/2016AY 2006-07

GENNEX CRESA PARTNERS CONSULTANTS P.LTD,MUMBAI vs ITO WD 8(1)(4), MUMBAI

ITA 3853/MUM/2014[2006-07]Status: Disposed4/1/2016AY 2006-07

HOME LOAN SERVICES INDIA P.LTD,MUMBAI vs ASST CIT OSD RG 1(3), MUMBAI

ITA 1452/MUM/2014[2005-06]Status: Disposed4/1/2016AY 2005-06

ASST CIT CC 43, MUMBAI vs RAVISH P ZAIDI, MUMBAI

ITA 1346/MUM/2014[2007-08]Status: Disposed4/1/2016AY 2007-08

ITO 8(2)-3, MUMBAI vs SANJAY MAGANLAL MEHTA, MUMBAI

ITA 5598/MUM/2013[2010-11]Status: Disposed4/1/2016AY 2010-11

ITO WD 5(3)(1), MUMBAI vs RAMKRISHORE RESORTS P. LTD, MUMBAI

ITA 2252/MUM/2013[2009-10]Status: Disposed4/1/2016AY 2009-10

HARNAM SYNTEX P. LTD,MUMBAI vs ITO 8(2)-2, MUMBAI

ITA 4459/MUM/2011[2006-07]Status: Disposed4/1/2016AY 2006-07

HARNAM SYNTEX P. LTD,MUMBAI vs DCIT 8(2), MUMBAI

ITA 4458/MUM/2011[2005-06]Status: Disposed4/1/2016AY 2005-06

DCIT CIR 8(2), MUMBAI vs HARNAM SYNTEX P. LTD, MUMBAI

ITA 4151/MUM/2011[2005-06]Status: Disposed4/1/2016AY 2005-06

ACIT 20(1), MUMBAI vs AMIRALI J. DOSSA, MUMBAI

ITA 1200/MUM/2011[2007-08]Status: Disposed4/1/2016AY 2007-08

ITO WD 20(1)(2), MUMBAI vs BHAGWANRAM CHOUDHARY, MUMBAI

ITA 1155/MUM/2011[2007-08]Status: Disposed4/1/2016AY 2007-08

ACIT 9(3), MUMBAI vs SWANANDA PROPERTIES P.LTD, MUMBAI

ITA 1011/MUM/2011[2004-05]Status: Disposed4/1/2016AY 2004-05