← All Benches
ITAT Mumbai Bench
61,710 judgments
RUCHI REALTY HOLDINGS LTD,MUMBAI vs ACIT RG 3(3), MUMBAI
ITA 7622/MUM/2013[2010-11]Status: Disposed6/1/2016AY 2010-11
ASST CIT 20(1), MUMBAI vs J & B INDUSTRIES, MUMBAI
ITA 7530/MUM/2013[2009-10]Status: Disposed6/1/2016AY 2009-10
ACIT CIRCLE-12 (3), MUMBAI vs KHIMJI VISRAM & SONS, MUMBAI
ITA 5579/MUM/2013[2009-10]Status: Disposed6/1/2016AY 2009-10
DCIT (OSD) 2(3), MUMBAI vs STOCK GUARDIANS (I) P. LTD, MUMBAI
ITA 5305/MUM/2013[2011-12]Status: Disposed6/1/2016AY 2011-12
JSK CHARITABLE TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 5104/MUM/2013[2013-14]Status: Disposed6/1/2016AY 2013-14
WOMEN AND CHILD WELFARE FOUNDATION,MUMBAI vs DIT (E), MUMBAI
ITA 4747/MUM/2013[2013-14]Status: Disposed6/1/2016AY 2013-14
USHA MANOHAR SHETTY,MUMBAI vs ASST CIT 18(3), MUMBAI
ITA 3984/MUM/2013[2008-09]Status: Disposed6/1/2016AY 2008-09
DCIT 8(3), MUMBAI vs UNITOP CHEMICALS P.LTD, MUMBAI
ITA 3511/MUM/2013[2005-06]Status: Disposed6/1/2016AY 2005-06
ACIT 11(1), MUMBAI vs VIOLET PICTURES CO. P.LD, MUMBAI
ITA 3445/MUM/2013[2009-10]Status: Disposed6/1/2016AY 2009-10
ITO 22(3)(4), NAVI MUMBAI vs SURAYAKANT RATANPAL, NAVI MUMBAI
ITA 3340/MUM/2013[2008-09]Status: Disposed6/1/2016AY 2008-09
M/S SHOBHANA PROPERTIES & INVESTMENTS PVT LTD,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2524/MUM/2013[2009-10]Status: Disposed6/1/2016AY 2009-10
J.V GOKAL SECURITIES P. LTD,MUMBAI vs ITO 1(2)(1), MUMBAI
ITA 1454/MUM/2013[2004-05]Status: Disposed6/1/2016AY 2004-05
ITO 25(3)(1), MUMBAI vs BHARAT J JIVANI, MUMBAI
ITA 6692/MUM/2012[2005-06]Status: Disposed6/1/2016AY 2005-06
JANAM CORPORATION P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 6489/MUM/2012[2009-10]Status: Disposed6/1/2016AY 2009-10
KALPANA VIJAY DOSHI,MUMBAI vs ITO WD 15(3)(2), MUMBAI
ITA 3817/MUM/2012[2002-03]Status: Disposed6/1/2016AY 2002-03
DCIT., CIR.-3(1), MUMBAI vs CORUS INTERNATIONAL INDIA PVT. LTD., MUMBAI
ITA 1442/MUM/2012[2008-09]Status: Disposed6/1/2016AY 2008-09
ABC BEARING LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI
ITA 1303/MUM/2012[2008-09]Status: Disposed6/1/2016AY 2008-09
JAIRAM G. CHAWLA,MUMBAI vs ITO WD 10(1)(2), MUMBAI
ITA 1268/MUM/2012[2008-09]Status: Disposed6/1/2016AY 2008-09
ORPAK SYSTEMS LTD.,PUNE vs DY.D.I.T. (I.T.)-4(2), MUMBAI
ITA 8863/MUM/2011[2008-09]Status: Disposed6/1/2016AY 2008-09
MAHARASHTRA STATE FILM, STATE & CULTURAL DEVELOPMENT CORPORATION LTD,MUMBAI vs ACIT 11(1), MUMBAI
ITA 8604/MUM/2011[2008-09]Status: Disposed6/1/2016AY 2008-09