← All Benches
ITAT Mumbai Bench
61,732 judgments
GAUTAMCHAND KANUGA (HUF),BHIWANDI vs DCIT CIR 1, KALYAN
ITA 4260/MUM/2012[2003-04]Status: Disposed8/1/2016AY 2003-04
GAUTAMCHAND KANUGA,BHIWANDI vs DCIT CIR 1, KALYAN
ITA 4259/MUM/2012[2003-04]Status: Disposed8/1/2016AY 2003-04
KHANDELWAL ESTATE P.LTD,MUMBAI vs ASST CIT 10(1), MUMBAI
ITA 4171/MUM/2012[2009-10]Status: Disposed8/1/2016AY 2009-10
ACIT 17(1), MUMBAI vs SUMANGAL ARTECH, MUMBAI
ITA 3909/MUM/2012[2001-02]Status: Disposed8/1/2016AY 2001-02
KHANDELWAL ESTATE (P) LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 5492/MUM/2011[2008-09]Status: Disposed8/1/2016AY 2008-09
ITO WD 21(3)(1), MUMBAI vs AJIT L VERMA, MUMBAI
ITA 4670/MUM/2011[2007-08]Status: Disposed8/1/2016AY 2007-08
KAMALA BROTHERS,MUMBAI vs ITO 24(2)1), MUMBAI
ITA 1160/MUM/2011[2007-08]Status: Disposed8/1/2016AY 2007-08
KAMALA BROTHERS,MUMBAI vs ADDL CIT RG 24(2), MUMBAI
ITA 1140/MUM/2011[2006-07]Status: Disposed8/1/2016AY 2006-07
KAMALA BROTHERS,MUMBAI vs ITO 24(2)(1), MUMBAI
ITA 1139/MUM/2011[2003-04]Status: Disposed8/1/2016AY 2003-04
DHFL VENTURE CAPITAL FUND,MUMBAI vs ITO WD 19(3)(4), MUMBAI
ITA 8475/MUM/2010[2007-08]Status: Disposed8/1/2016AY 2007-08
ACIT 10(1), MUMBAI vs KHANDELWAL ESTATE P. LTD, MUMBAI
ITA 5521/MUM/2010[2005-06]Status: Disposed8/1/2016AY 2005-06
ACIT 10(1), MUMBAI vs KHANDELWAL ESTATE P. LTD, MUMBAI
ITA 5520/MUM/2010[2004-05]Status: Disposed8/1/2016AY 2004-05
KHANDELWAL ESTATES P. LTD,MUMBAI vs ADDL CIT RG 10(1), MUMBAI
ITA 5215/MUM/2010[2005-06]Status: Disposed8/1/2016AY 2005-06
DBS BANK LTD,MUMBAI vs DDIT (IT) 1(2), MUMBAI
ITA 4689/MUM/2010[2002-03]Status: Disposed8/1/2016AY 2002-03
M/S. UNILEVER INDUSTRIES PVT. LTD.,MUMBAI vs JT. CIT CIR - 1(3), MUMBAI
ITA 1936/MUM/2007[2003-2004]Status: Disposed8/1/2016AY 2003-2004
M/S. KILLICK NIXON LTD.,MUMBAI vs DCIT CENT. CIR. - 3, MUMBAI
ITA 980/MUM/2006[2001-2002]Status: Disposed8/1/2016AY 2001-2002
M/S. THE HINDUSTAN SEWING & WEAVING MILLS LTD.,MUMBAI vs DCIT CIR. 2(1), MUMBAI
ITA 3821/MUM/2003[1995-1996]Status: Disposed8/1/2016AY 1995-1996
DCIT 1(3)(1), MUMBAI vs RESIDENCY FOODS BEVERAGES LTD, MUMBAI
ITA 2684/MUM/2015[2010-11]Status: Disposed7/1/2016AY 2010-11
MAHENDRA L. JAIN,MUMBAI vs ITO 32(2)(3), MUMBAI
ITA 2678/MUM/2015[2007-08]Status: Disposed7/1/2016AY 2007-08
JOHNSON & JOHNSON LTD,MUMBAI vs ADDL CIT LTU, MUMBAI
ITA 829/MUM/2014[2009-10]Status: Disposed7/1/2016AY 2009-10