← All Benches
ITAT Mumbai Bench
61,737 judgments
VIJAY DAMODARAKURUP CHANDRAN,MUMBAI vs ITO WD 19(2)(2), MUMBAI
ITA 6547/MUM/2010[2006-07]Status: Disposed15/1/2016AY 2006-07
VIJAY DAMODARAKURUP CHANDRAN,MUMBAI vs DCIT WD 19(2), MUMBAI
ITA 6546/MUM/2010[2005-06]Status: Disposed15/1/2016AY 2005-06
ITO 2(1)(1), MUMBAI vs ABHIMAN SYSTEMS & SOFTWARE LTD, MUMBAI
ITA 5447/MUM/2010[2003-04]Status: Disposed15/1/2016AY 2003-04
ASHOK R. MAKWANA,MUMBAI vs ITO 24(3)(1), MUMBAI
ITA 5332/MUM/2009[2004-05]Status: Disposed15/1/2016AY 2004-05
CREATION,MUMBAI vs ITO 12(3)(4), MUMBAI
ITA 1067/MUM/2015[2007-08]Status: Disposed14/1/2016AY 2007-08
SH. MAQBOOL HASAN MOHD NAZIM KHAN,THANE vs ITO WD 1(2), KALYAN
ITA 4001/MUM/2014[2006-07]Status: Disposed14/1/2016AY 2006-07
SUDHIR D KADAV,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 2562/MUM/2014[2010-11]Status: Disposed14/1/2016AY 2010-11
DCIT 1(1), MUMBAI vs COX & KINGS LTD, MUMBAI
ITA 2381/MUM/2014[2008-09]Status: Disposed14/1/2016AY 2008-09
ITD CEMINDIA JV,MUMBAI vs ASST COT 19(2), MUMBAI
ITA 2351/MUM/2014[2010-11]Status: Disposed14/1/2016AY 2010-11
ITO 21(3)(1), MUMBAI vs BAKULA HEMATLAL BADANI, MUMBAI
ITA 7063/MUM/2013[2005-06]Status: Disposed14/1/2016AY 2005-06
NARYAN PAGRANI,MUMBAI vs ASST CIT 21(1), MUMBAI
ITA 4966/MUM/2013[2001-02]Status: Disposed14/1/2016AY 2001-02
RAMLAH IDRIS GHADIALY,MUMBAI vs ITO 16(3)(2), MUMBAI
ITA 3350/MUM/2013[2008-09]Status: Disposed14/1/2016AY 2008-09
ACIT CC 38, MUMBAI vs ZEENAT PARAG SANGHAVI, MUMBAI
ITA 2407/MUM/2013[2009-10]Status: Disposed14/1/2016AY 2009-10
SAMARTHMAL P. MALI,MUMBAI vs ASST CIT (OSD I) CEN RG 7, MUMBAI
ITA 1730/MUM/2013[2007-08]Status: Disposed14/1/2016AY 2007-08
ACIT CIR 21(1), MUMBAI vs REKHA R. KULKARNI, MUMBAI
ITA 5016/MUM/2012[2009-10]Status: Disposed14/1/2016AY 2009-10
ITO 3(3)(3), MUMBAI vs SPECTRUM INTERNATIONAL P.LTD, MUMBAI
ITA 4357/MUM/2012[2008-09]Status: Disposed14/1/2016AY 2008-09
DCIT 8(3), MUMBAI vs SHREYA LIFE SCINIDA P. LTD, MUMBAI
ITA 7071/MUM/2010[2002-03]Status: Disposed14/1/2016AY 2002-03
AUREUS JEWELS P. LTD,MUMBAI vs ITO 9(1)(1), MUMBAI
ITA 5083/MUM/2010[2006-07]Status: Disposed14/1/2016AY 2006-07
ITO 9(1)(1), MUMBAI vs AUREUS JEWELS P. LTD, MUMBAI
ITA 4570/MUM/2010[2006-07]Status: Disposed14/1/2016AY 2006-07
JIGNESH GIRISH BENGARI,MUMBAI vs ITO 22(1)(2), NAVI MUMBAI
ITA 4201/MUM/2014[2006-07]Status: Disposed13/1/2016AY 2006-07
