← All Benches
ITAT Mumbai Bench
61,737 judgments
WOCKHARDT HOSPITALS LTD,MUMBAI vs ASST CIT (TDS) 3(1), MUMBAI
ITA 2761/MUM/2014[2009-10 26Q1]Status: Disposed15/1/2016
CHANDER R. GUPTA,MUMBAI vs ITO WD 12(2)(1), NAVI MUMBAI
ITA 2023/MUM/2014[2008-09]Status: Disposed15/1/2016AY 2008-09
ACIT 14(1), MUMBAI vs NALIN P. SHAH, MUMBAI
ITA 147/MUM/2014[2009-10]Status: Disposed15/1/2016AY 2009-10
WELSET PLAST EXTRUSIONS P.LTD,MUMBAI vs ASST CIT (OSD) RG 8(1), MUMBAI
ITA 77/MUM/2013[2009-10]Status: Disposed15/1/2016AY 2009-10
GREAVES LEASING FINANCE LTD.,MUMBAI vs ASST. COMM IF INCOME TAX,CIRCLE 6(3), MUMBAI
ITA 7506/MUM/2013[2009-10]Status: Disposed15/1/2016AY 2009-10
ANAHAITA NALIN SHAH,MUMBAI vs ACIT- RANGE 4 (2), MUMBAI
ITA 7115/MUM/2013[2010-11]Status: Disposed15/1/2016AY 2010-11
GARDEN VIEW REALTOR P.LTD,MUMBAI vs ITO 3(1)(4), MUMBAI
ITA 7059/MUM/2013[2004-05]Status: Disposed15/1/2016AY 2004-05
DEEPAK SANGHVI,MUMBAI vs ITO 13(1)(2), MUMBAI
ITA 6215/MUM/2013[2009-10]Status: Disposed15/1/2016AY 2009-10
VIJAYA MALLYA,MUMBAI vs ITO 15(2)(4),
ITA 6192/MUM/2013[2009-10]Status: Disposed15/1/2016AY 2009-10
SURYAPRAKSH G. AGARWAL,NAVI MUMBAI vs ASST CIT CIR 22(3), NAVI MUMBAI
ITA 5779/MUM/2013[2009-10]Status: Disposed15/1/2016AY 2009-10
M/S AMRIT DIAMOND TRADE CENTRE PVT. LTD.,MUMBAI vs ACIT - 5(1), MUMBAI
ITA 2642/MUM/2013[2009-10]Status: Disposed15/1/2016AY 2009-10
DCIT 9(3), MUMBAI vs AMRUTLAL S. GADA, MUMBAI
ITA 2459/MUM/2013[2008-09]Status: Disposed15/1/2016AY 2008-09
ADVANTAGE MOTI (INDIA) P.LTD ( NOW KNOWN AS HARIBHAKTI MOTI INDIA P.LTD),MUMBAI vs ITO 3(1)(1), MUMBAI
ITA 7379/MUM/2012[2006-07]Status: Disposed15/1/2016AY 2006-07
S. KRISHNMURTHY,MUMBAI vs ACIT 11(HQ), MUMBAI
ITA 6207/MUM/2012[2009-10]Status: Disposed15/1/2016AY 2009-10
ITO 15(2)(2), MUMBAI vs ASHOO KHEMKA, MUMBAI
ITA 3605/MUM/2012[2003-04]Status: Disposed15/1/2016AY 2003-04
SUBHASHCHANDRA PUNJA,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 2989/MUM/2012[2009-10]Status: Disposed15/1/2016AY 2009-10
JTCIT RG 18(3), MUMBAI vs DEEPAK V RAO, MUMBAI
ITA 2969/MUM/2012[2004-05]Status: Disposed15/1/2016AY 2004-05
ITO 22(3)(2), NAVI MUMBAI vs MANJULA BHARAT MODHA, NAVI MUMBAI
ITA 1606/MUM/2012[2008-09]Status: Disposed15/1/2016AY 2008-09
ORION TRAVELS P. LTD,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 8479/MUM/2010[2007-08]Status: Disposed15/1/2016AY 2007-08
GE ASSET MANAGEMENT INCORPORATEDE A/C. GENERAL ELECTRIC PENSION TRUST,MUMBAI vs DDIT (IT) RG 3(1), MUMBAI
ITA 6853/MUM/2010[2004-05]Status: Disposed15/1/2016AY 2004-05