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ITAT Mumbai Bench

61,737 judgments

JAYANTILAL CHUNILAL JAIN,MUMBAI vs ITO 112(2)(3), MUMBAI

ITA 399/MUM/2014[2009-10]Status: Disposed13/1/2016AY 2009-10

INTEGRATED SPACES LTD,MUMBAI vs DCIT CIR 9(2), MUMBAI

ITA 2360/MUM/2014[2009-10]Status: Disposed13/1/2016AY 2009-10

ASST CIT 19(3), MUMBAI vs THE AZAVEDO FAMILY TRUST, MUMBAI

ITA 2240/MUM/2014[2010-11]Status: Disposed13/1/2016AY 2010-11

SURAKSHA DEVELOPERS LTD,MUMBAI vs ITO 7(2)(4), MUMBAI

ITA 2238/MUM/2014[2009-10]Status: Disposed13/1/2016AY 2009-10

DCIT 10(1), MUMBAI vs ZYMA LABORATORIES LTD, MUMBAI

ITA 5379/MUM/2013[2007-08]Status: Disposed13/1/2016AY 2007-08

ASST CIT 25(2), MUMBAI vs RATANSINGH RATHORD, MUMBAI

ITA 5297/MUM/2013[2010-11]Status: Disposed13/1/2016AY 2010-11

JITO MUMBAI GOREGAON CHAPTER,MUMBAI vs DIT (E), MUMBAI

ITA 4774/MUM/2013[2013-14]Status: Disposed13/1/2016AY 2013-14

ASST CIT 25(2), MUMBAI vs RATANSINGH M,.RATHOD, MUMBAI

ITA 3717/MUM/2013[2009-10]Status: Disposed13/1/2016AY 2009-10

ITO WD 21(1)(1), MUMBAI vs DARSHANA M MEHTA, MUMBAI

ITA 3520/MUM/2013[2008-09]Status: Disposed13/1/2016AY 2008-09

SHUBHA VICHARE,MUMBAI vs ITO 19(2)(4), MUMBAI

ITA 1124/MUM/2013[2005-06]Status: Disposed13/1/2016AY 2005-06

VEENA M DALAL,MUMBAI vs DCIT (OSD II) CR 7, MUMBAI

ITA 7785/MUM/2012[2007-08]Status: Disposed13/1/2016AY 2007-08

STATUS CREDIT & CAPITAL P.LTD,MUMBAI vs ITO 4(3)(4), MUMBAI

ITA 4646/MUM/2012[2004-05]Status: Disposed13/1/2016AY 2004-05

ADDL CIT RG 8(1), MUMBAI vs ATOS ORIGIN INDIA P.LTD, MUMBAI

ITA 2134/MUM/2012[2007-08]Status: Disposed13/1/2016AY 2007-08

ATOS INDIA P.LTD,MUMBAI vs ADDL CIT RG 8(1), MUMBAI

ITA 1778/MUM/2012[2007-08]Status: Disposed13/1/2016AY 2007-08

SILVER SHIELD ENERGY P .LTD,MUMBAI vs ITO 2(3)-2, MUMBAI

ITA 8816/MUM/2011[2007-08]Status: Disposed13/1/2016AY 2007-08

JACK FINANCIAL SERVICES PVT LTD vs I.T.O. WARD 9(2)(1), NAVI MUMBAI

ITA 1674/MUM/2011[2007-08]Status: Disposed13/1/2016AY 2007-08

ACIT 8(3) (OSD), MUMBAI vs DODSON LINDBLOM HYDRO POWER P. LT, MUMBAI

ITA 5932/MUM/2010[2007-08]Status: Disposed13/1/2016AY 2007-08

DDIT(IT) 1(1), MUMBAI vs ACCORDIS BEHEER B.V, MUMBAI

ITA 5025/MUM/2010[2006-07]Status: Disposed13/1/2016AY 2006-07

ACCORDIS BEHEER B.V. ( AS SUCCESSOR TO M.S, ACCORDIS OVERSEAS INVESTEMENT B.V),MUMBAI vs DDIT (IT) 1(1), MUMBAI

ITA 4688/MUM/2010[2006-07]Status: Disposed13/1/2016AY 2006-07

TRANSOCEAN DRILLING SERVICES (INDIA) PLT,MUMBAI vs DCIT CIR 15(3)(1), MUMBAI

ITA 453/MUM/2016[2011-12]Status: Disposed11/1/2016AY 2011-12