← All Benches
ITAT Mumbai Bench
61,737 judgments
DCIT CIR 3(1), MUMBAI vs APPLICOMP (I) LTD, MUMBAI
ITA 3653/MUM/2012[2009-10]Status: Disposed22/1/2016AY 2009-10
DCIT 3(1), MUMBAI vs APPLICOMP (I) LTD, MUMBAI
ITA 3155/MUM/2012[2008-09]Status: Disposed22/1/2016AY 2008-09
ITO 8(3)(4), MUMBAI vs VIRAL CHEMICALS P. LTD, MUMBAI
ITA 5854/MUM/2011[2000-01]Status: Disposed22/1/2016AY 2000-01
ACIT CIR 4(2), MUMBAI vs SURESH K JAJOO, MUMBAI
ITA 5303/MUM/2011[2008-09]Status: Disposed22/1/2016AY 2008-09
ACIT CIR 4(2), MUMBAI vs VIMLA S. JAJOO, MUMBAI
ITA 5302/MUM/2011[2008-09]Status: Disposed22/1/2016AY 2008-09
ACIT CIR 4(2), MUMBAI vs SURESH K JAJOO, MUMBAI
ITA 3053/MUM/2011[2007-08]Status: Disposed22/1/2016AY 2007-08
DCIT CIR 3(1), MUMBAI vs APPLICOMP (I) LTD, MUMBAI
ITA 8436/MUM/2010[2007-08]Status: Disposed22/1/2016AY 2007-08
ITO 3(1)(1), MUMBAI vs APPLICOMP (INDIA) LTD, MUMBAI
ITA 8432/MUM/2010[2006-07]Status: Disposed22/1/2016AY 2006-07
ACIT 15(2), MUMBAI vs SKYWAY CONSTRUCITON CO.), MUMBAI
ITA 7735/MUM/2010[2007-08]Status: Disposed22/1/2016AY 2007-08
(LATE) SHRI SUDESHKUMAR DEVRAJ MEHTA,MUMBAI vs ACIT CC 10, MUMBAI
ITA 7126/MUM/2010[2008-09]Status: Disposed22/1/2016AY 2008-09
DCIT 4(2), MUMBAI vs VIMLA S. JAJOO, MUMBAI
ITA 2469/MUM/2009[2005-2006]Status: Disposed22/1/2016AY 2005-2006
AMOL J. SHAH,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 6902/MUM/2008[2002-2003]Status: Disposed22/1/2016AY 2002-2003
AMOL J. SHAH,MUMBAI vs ITO 3(2)(2), MUMBAI
ITA 6901/MUM/2008[2001-2002]Status: Disposed22/1/2016AY 2001-2002
ACIT CIR-4(2), MUMBAI vs M/S. SURESH K. JAJOO, MUMBAI
ITA 5442/MUM/2008[2005-2006]Status: Disposed22/1/2016AY 2005-2006
ACIT CIR-4(2), MUMBAI vs M/S. VIMLA S. JAJOO, MUMBAI
ITA 5441/MUM/2008[2005-2006]Status: Disposed22/1/2016AY 2005-2006
DCIT TDS 1(1), MUMBAI vs CLEARTRIP P.LTD, MUMBAI
ITA 3950/MUM/2014[2011-12]Status: Disposed21/1/2016AY 2011-12
PADMINI TRUST,MUMBAI vs ITO 14(1)(4), MUMBAI
ITA 5188/MUM/2013[2009-10]Status: Disposed21/1/2016AY 2009-10
LAADKI TRADING & INVESTMENTS LTD,MUMBAI vs ADDL CIT RG 6(3), MUMBAI
ITA 5493/MUM/2012[2007-08]Status: Disposed21/1/2016AY 2007-08
ITO - 17(2)(3), MUMBAI vs SMT. SABANA MOHD. AHMED. RANGARI, MUMBAI
ITA 7549/MUM/2011[2003-04]Status: Disposed21/1/2016AY 2003-04
ADDL CIT 25(2), MUMBAI vs SANDEEP SURESH VAIDYA, MUMBAI
ITA 4388/MUM/2011[2008-09]Status: Disposed21/1/2016AY 2008-09
