← All Benches
ITAT Mumbai Bench
61,737 judgments
ACIT - 14(2), MUMBAI vs HITEN P. DALAL, MUMBAI
ITA 4731/MUM/2014[2008-09]Status: Disposed22/1/2016AY 2008-09
ACIT CEN CIR 36, MUMBAI vs JANAK HOLDING P.LTAD, MUMBAI
ITA 4684/MUM/2014[2010-11]Status: Disposed22/1/2016AY 2010-11
ITO (TDS) 2(5), MUMBAI vs PALTON YARN P.LTD, MUMBAI
ITA 4430/MUM/2014[2008-09]Status: Disposed22/1/2016AY 2008-09
HIRALAL GOYAL,NAVI MUMBAI vs ITO WD 22(3)(1), MUMBAI
ITA 2378/MUM/2014[2007-08]Status: Disposed22/1/2016AY 2007-08
ITO 25(2)(1), MUMBAI vs JIGAR V. SHAH, MUMBAI
ITA 1719/MUM/2014[2010-11]Status: Disposed22/1/2016AY 2010-11
JIGAR VINACHANDRA SHAH,MUMBAI vs ITO WD 25(2)(1), MUMBAI
ITA 1223/MUM/2014[2010-11]Status: Disposed22/1/2016AY 2010-11
ACIT 21(2), MUMBAI vs MICHAEL X RAJA NADAR, MUMBAI
ITA 914/MUM/2013[2009-10]Status: Disposed22/1/2016AY 2009-10
ITO 25(3)(3), MUMBAI vs ARIHANT BUILDERS & DEVELOPERS, MUMBAI
ITA 5071/MUM/2013[2009-10]Status: Disposed22/1/2016AY 2009-10
PINKY ALOK SHRIVASTAV,MUMBAI vs ITO WD 2(2), THANE
ITA 2828/MUM/2013[2004-05]Status: Disposed22/1/2016AY 2004-05
ITO WD 11(3)(1), MUMBAI vs DR. MULTANMAL SHARMA, MUMBAI
ITA 2256/MUM/2013[2008-09]Status: Disposed22/1/2016AY 2008-09
DCIT 3(1), MUMBAI vs TATA STEEL INTERNATIONAL (INDIA) LTD, ( FORMELRY KNOWN AS CORUS INTERNATIONAL INDIA P. LTD), MUMBAI
ITA 1790/MUM/2013[2006-07]Status: Disposed22/1/2016AY 2006-07
JYOTIN J DOSHI,MUMBAI vs ITO 4(2)(3), MUMBAI
ITA 7017/MUM/2012[2009-10]Status: Disposed22/1/2016AY 2009-10
ACIT 19(3), MUMBAI vs FIROZ TIN FACTORY, MUMBAI
ITA 6756/MUM/2012[2010-11]Status: Disposed22/1/2016AY 2010-11
FIROZ TIN FACTORY,MUMBAI vs ACIT 19(3), MUMBAI
ITA 6224/MUM/2012[2010-11]Status: Disposed22/1/2016AY 2010-11
A.C.I.T. 11(1), MUMBAI vs A.K. FILMS PVT. LTD., MUMBAI
ITA 5981/MUM/2012[2009-10]Status: Disposed22/1/2016AY 2009-10
ACIT 3(3), MUMBAI vs VIVID VISION TREXIM P.LTD, MUMBAI
ITA 5341/MUM/2012[2009-10]Status: Disposed22/1/2016AY 2009-10
A.C.I.T. 4(2), MUMBAI vs VIMLA SURESH JAJOO, MUMBAI
ITA 4476/MUM/2012[2006-07]Status: Disposed22/1/2016AY 2006-07
A.C.I.T. 4(2), MUMBAI vs SURESH K. JAJOO, MUMBAI
ITA 4475/MUM/2012[2006-07]Status: Disposed22/1/2016AY 2006-07
SURESH K JAJOO,MUMBAI vs ACIT CIR 4(2), MUMBAI
ITA 4366/MUM/2012[2005-06]Status: Disposed22/1/2016AY 2005-06
KEM LIQUORS & BEVERAGES P.LTD,THANE vs DCIT RG 8(2), MUMBAI
ITA 3916/MUM/2012[2004-05]Status: Disposed22/1/2016AY 2004-05