← All Benches
ITAT Mumbai Bench
61,737 judgments
DCIT RG 8(2), MUMBAI vs PERIWINKLE FASHION P. LTD, MUMBAI
ITA 8288/MUM/2011[2007-08]Status: Disposed29/1/2016AY 2007-08
M/S. GLOBAL ENTERPRISES,MUMBAI vs DY. COMMISSIONER OF INCOME-TAX CIRCLE 15(1), MUMBAI
ITA 7524/MUM/2011[2007-08]Status: Disposed29/1/2016AY 2007-08
DCIT 22(2), NAVI MUMBAI vs SUDHIR VASU SHETTY, MUMBAI
ITA 6967/MUM/2011[2008-09]Status: Disposed29/1/2016AY 2008-09
ITO 9(1)(2), MUMBAI vs BDH INDUSTRIES LTD, MUMBAI
ITA 6533/MUM/2011[2008-09]Status: Disposed29/1/2016AY 2008-09
ITO 19(1)(4), MUMBAI vs SAGAR SHOPPING DEVELOPERS, MUMBAI
ITA 5286/MUM/2011[2003-04]Status: Disposed29/1/2016AY 2003-04
SYNGENTA CROP PROTECTION PVT. LTD.,PUNE vs ADDL.CIT., RANGE-1(3), MUMBAI
ITA 3188/MUM/2011[2006-07]Status: Disposed29/1/2016AY 2006-07
ARCHWAY INVESTMENT COMPANY LTD, MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 1977/MUM/2011[2005-06]Status: Disposed29/1/2016AY 2005-06
SPECTRUM COAL AND POWER LTD ( FORMERLY M./S. ST-CLI COAL WASHERIES LTD),MUMBAI vs ACIT CIR 1(3), MUMBAI
ITA 1075/MUM/2011[2002-03]Status: Disposed29/1/2016AY 2002-03
ADDL CIT RG 2(1), MUMBAI vs ARISTO PHARMACEUTICALS P. LTD, MUMBAI
ITA 4097/MUM/2009[2005-06]Status: Disposed29/1/2016AY 2005-06
TATA COMMUNICATIONS LTD (FORMERLY VIDESH SANCHAR NIGAM LTD),MUMBAI vs ADDL CIT RG 1(3), MUMBAI
ITA 3417/MUM/2009[2001-02]Status: Disposed29/1/2016AY 2001-02
ACIT 1(3), MUMBAI vs TATA COMMUNICATIONS LTD ( FOPRMERLY KKNOWN AS VIDESH SANCHAR NIGAM, LTD), MUMBAI
ITA 3326/MUM/2009[2001-02]Status: Disposed29/1/2016AY 2001-02
ITO (TDS) (OSD) RG 2, MUMBAI vs ORACLE FINANCIAL SERVICES SOFTWARE LTD, MUMBAI
ITA 861/MUM/2014[2003-04]Status: Disposed27/1/2016AY 2003-04
MORGAN STANLEY MAURITIUS COMPANY LTD,MUMBAI vs DDIT (IT) 4(1), MUMBAI
ITA 1625/MUM/2014[2007-08]Status: Disposed27/1/2016AY 2007-08
DCIT 17(2), MUMBAI vs HEMANT U. DOKE, MUMBAI
ITA 7104/MUM/2013[2009-10]Status: Disposed27/1/2016AY 2009-10
DCIT CEN CIR 22, MUMBAI vs CHAINS CORNER JEWELLERY (I) P.LTD, MUMBAI
ITA 3705/MUM/2013[2010-11]Status: Disposed27/1/2016AY 2010-11
M/S CHAINS CORNER JEWELLERY (I) PVT. LTD.,MUMBAI vs ACIT, CC - 22, MUMBAI
ITA 2558/MUM/2013[2010-11]Status: Disposed27/1/2016AY 2010-11
DCIT 15(3), MUMBAI vs KAMDHENU BUILDERS AND DEVELOPERS, NAVI MUMBAI
ITA 7010/MUM/2010[2007-08]Status: Disposed27/1/2016AY 2007-08
TA ASSOCITES ADVISORY P.LTD,MUMBAI vs DCTI CIR 3(3), MUMBAI
ITA 496/MUM/2015[2010-11]Status: Disposed22/1/2016AY 2010-11
ITO 14(2)(2), MUMBAI vs L.M. FURTADO & CO., MUMBAI
ITA 688/MUM/2014[2010-11]Status: Disposed22/1/2016AY 2010-11
CHINA SHIPPING CONTAINER LINES (HONG KONG) CO. LTD.,MUMBAI vs ASSTT. DIT (IT) - 1(2), MUMBAI
ITA 555/MUM/2014[2010-11]Status: Disposed22/1/2016AY 2010-11