← All Benches
ITAT Mumbai Bench
61,737 judgments
DCIT 10(1), MUMBAI vs LEIGHTON CONTRACTORS (I) P.LTD, MUMBAI
ITA 6767/MUM/2012[2007-08]Status: Disposed5/2/2016AY 2007-08
MUDRA SECURITIES,MUMBAI vs JT,CIT., RANGE-24(2), MUMBAI
ITA 6168/MUM/2011[2008-09]Status: Disposed5/2/2016AY 2008-09
ITO 24(2)(4), MUMBAI vs AKHTAR MOHD MANSURI, MUMBAI
ITA 1109/MUM/2011[2007-08]Status: Disposed5/2/2016AY 2007-08
ITO 24(2)(4), MUMBAI vs IMTIAZ MOHD MANSURI, MUMBAI
ITA 1103/MUM/2011[2007-08]Status: Disposed5/2/2016AY 2007-08
ASST CIT (E) I(1),MUMBAI vs JAMSHETJEE TATA TRUST, MUMBAI
ITA 3807/MUM/2015[2011-12]Status: Disposed4/2/2016AY 2011-12
AJAY BUILDERS,MUMBAI vs ITO RG 12(1)(1), MUMBAI
ITA 2338/MUM/2015[2010-11]Status: Disposed4/2/2016AY 2010-11
ITO 17(1)(4), MUMBAI vs K VIJAY CORPORATION, MUMBAI
ITA 5251/MUM/2014[2010-11]Status: Disposed4/2/2016AY 2010-11
DCIT 1(2), MUMBAI vs IDFC INVESTMENT ADVISORS LTD, MUMBAI
ITA 4873/MUM/2014[2008-09]Status: Disposed4/2/2016AY 2008-09
ITO 17(3)(3), MUMBAI vs PRASHANTI RAVINDRA RAO, MUMBAI
ITA 4850/MUM/2014[2010-11]Status: Disposed4/2/2016AY 2010-11
ITO 9(2)(1), MUMBAI vs HELLION FINANCE & LEASING P.LTD, MUMBAI
ITA 48/MUM/2014[2010-11]Status: Disposed4/2/2016AY 2010-11
ACIT CC 39, MUMBAI vs LAXMI SATYAPAL JAIN, MUMBAI
ITA 4726/MUM/2014[2010-11]Status: Disposed4/2/2016AY 2010-11
DCIT 8(2), MUMBAI vs PERFECT ENGINEERING PRODUCTS LTD, MUMBAI
ITA 4604/MUM/2014[2010-11]Status: Disposed4/2/2016AY 2010-11
ITO 23(3)(1), NAVI MUMBAI vs ANJANA SINHA, NAVI MUMBAI
ITA 4351/MUM/2014[2007-08]Status: Disposed4/2/2016AY 2007-08
ACIT 19(2), MUMBAI vs VILASINI VAMAN POOJARY, MUMBAI
ITA 3251/MUM/2014[2008-09]Status: Disposed4/2/2016AY 2008-09
ITO 2(3)(4), MUMBAI vs WALCHAND PEOPLE FIRST LTD, MUMBAI
ITA 3527/MUM/2013[2009-10]Status: Disposed4/2/2016AY 2009-10
AZRAEL INVESTMENTS P. LTD ( MERGED WITH PRUDENTIAL MANAGEMENT AND SERVICES P. LTD W.E.F IST APRIL 2010),MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 2925/MUM/2013[2009-10]Status: Disposed4/2/2016AY 2009-10
ACIT 20(1), MUMBAI vs LAIQ AHMED RAFIQ SHAIKH, MUMBAI
ITA 2889/MUM/2013[2007-08]Status: Disposed4/2/2016AY 2007-08
ITO - 21(3)(3), MUMBAI vs M/S LEO CONSTRUCTION, MUMBAI
ITA 2657/MUM/2013[2009-10]Status: Disposed4/2/2016AY 2009-10
WALCHAND PEOPLE FIRST LTD.,MUMBAI vs ITO - 2(3)(4), MUMBAI
ITA 2543/MUM/2013[2009-10]Status: Disposed4/2/2016AY 2009-10
MAKAM ANJANEYULU,NAVI MUMBAI vs DCIT CIR 15(3), MUMBAI
ITA 517/MUM/2012[2006-07]Status: Disposed4/2/2016AY 2006-07