← All Benches
ITAT Mumbai Bench
61,737 judgments
ESTRELA BATTERIES LTD,MUMBAI vs PR CIT 2, MUMBAI
ITA 2122/MUM/2015[2010-11]Status: Disposed5/2/2016AY 2010-11
SCHIL SERVICES LTD,MUMBAI vs DCIT 4(2)(1), MUMBAI
ITA 1777/MUM/2015[2011-12]Status: Disposed5/2/2016AY 2011-12
FINESTAR JEWELLERY AND DIAMONDS P.LTD,MUMBAI vs ITO WD 5(1)(4), MUMBAI
ITA 957/MUM/2014[2010-11]Status: Disposed5/2/2016AY 2010-11
DCIT 1(1), MUMBAI vs GOOD VALUE MARKETING CO. LTD, MUMBAI
ITA 4149/MUM/2014[1996-97]Status: Disposed5/2/2016AY 1996-97
CHANDBIBI ZAIDI,MUMBAI vs ACIT CEN CIR 43, MUMBAI
ITA 357/MUM/2014[2004-05]Status: Disposed5/2/2016AY 2004-05
DCIT 24(2), MUMBAI vs MUDRA SECURITIES, MUMBAI
ITA 340/MUM/2014[2009-10]Status: Disposed5/2/2016AY 2009-10
ITO 5(1)(4), MUMBAI vs FINESTAR JEWELLERY P.LTD, MUMBAI
ITA 1260/MUM/2014[2010-11]Status: Disposed5/2/2016AY 2010-11
GAS & POWER INVESTMENT COMPANY LTD,MUMBAI vs ITO WD 1(1)(4), MUMBAI
ITA 1118/MUM/2014[2006-07]Status: Disposed5/2/2016AY 2006-07
JAGDISH AHUJA,MUMBAI vs JCIT (OSD) WD 13(3), MUMBAI
ITA 7285/MUM/2013[2009-10]Status: Disposed5/2/2016AY 2009-10
MINDSET TECHNOLOGIES P.LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 7071/MUM/2013[2006-07]Status: Disposed5/2/2016AY 2006-07
DCIT 5(2), MUMBAI vs MINDSET TECHNOLOGIES P.LTD, MUMBAI
ITA 6709/MUM/2013[2006-07]Status: Disposed5/2/2016AY 2006-07
GRACE SHELTER,MUMBAI vs ACIT 21(2), MUMBAI
ITA 5599/MUM/2013[2010-11]Status: Disposed5/2/2016AY 2010-11
ASST CIT LARGE TAX PAYER UNIT, MUMBAI vs GLENMARK GENERICS LTD, MUMBAI
ITA 5515/MUM/2013[2009-10]Status: Disposed5/2/2016AY 2009-10
ACIT 25(3), MUMBAI vs RAJEEV G KALATHIL, MUMBAI
ITA 5312/MUM/2013[2010-11]Status: Disposed5/2/2016AY 2010-11
ITO (IT) 1(1), MUMBAI vs FAROKH JAL DEBOO, MUMBAI
ITA 4650/MUM/2013[2009-10]Status: Disposed5/2/2016AY 2009-10
FAROKH JAL DEBOO,MUMBAI vs ITO (IT) 1(1), MUMBAI
ITA 3478/MUM/2013[2009-10]Status: Disposed5/2/2016AY 2009-10
VIREN DIAMOND EXPORTS LTD,MUMBAI vs ITO 5(3)3, MUMBAI
ITA 2689/MUM/2013[2007-08]Status: Disposed5/2/2016AY 2007-08
FOUNDATION FOR POPULATION & DEVELOPMENT,MUMBAI vs DIT (E), MUMBAI
ITA 1213/MUM/2013[2012-13]Status: Disposed5/2/2016AY 2012-13
JANET FERNADES (LEGAL HEIR OF LATE FERNANDES JACK XAVIER ),MUMBAI vs ACIT CIR 18(2), MUMBAI
ITA 7411/MUM/2012[2007-08]Status: Disposed5/2/2016AY 2007-08
SONAL VIPUL SHAH,MUMBAI vs ACIT 13(3), MUMBAI
ITA 7040/MUM/2012[2008-09]Status: Disposed5/2/2016AY 2008-09