← All Benches
ITAT Mumbai Bench
61,737 judgments
DIAMONDSR' US,MUMBAI vs D.C.I.T. CEN.CIR.35, MUMBAI
ITA 8505/MUM/2011[2008-09]Status: Disposed4/2/2016AY 2008-09
PRIME FOCUS LTD..,MUMBAI vs D.C.I.T. (ODS) C. RG. 7, MUMBAI
ITA 8364/MUM/2011[2008-09]Status: Disposed4/2/2016AY 2008-09
HEMENDRA R MERCHANT,MUMBAI vs ASST CIT CEN CIR 35, MUMBAI
ITA 3151/MUM/2011[2007-08]Status: Disposed4/2/2016AY 2007-08
ITO 12(1)(2), MUMBAI vs INDRA KUMAR GUPTA, MUMBAI
ITA 1332/MUM/2011[2007-08]Status: Heard4/2/2016AY 2007-08
BENKATESH SYNTH PROCESSORS P LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 7264/MUM/2010[2008-09]Status: Disposed4/2/2016AY 2008-09
SRI. KAUNTEY M. TANNA,MUMBAI vs ITO - 25(3)(2), MUMBAI
ITA 1650/MUM/2007[1998-1999]Status: Disposed4/2/2016AY 1998-1999
ADIT - 3(2), MUMBAI vs M/S. LINKLATERS (FORMERLY KNOWN AS LINKLATER & PAINES), MUMBAI
ITA 7085/MUM/2005[2000-2001]Status: Disposed4/2/2016AY 2000-2001
SHREE DATTA DEVELOPERS,MUMBAI vs PR CIT 20, MUMBAI
ITA 3316/MUM/2015[2005-06]Status: Disposed3/2/2016AY 2005-06
ITO 26(2)(3), MUMBAI vs KIRN W BHADANGE, MUMBAI
ITA 893/MUM/2014[2005-06]Status: Disposed3/2/2016AY 2005-06
DCIT 7(3), MUMBAI vs VODAFONE INDIA LTD, MUMBAI
ITA 880/MUM/2014[2005-06]Status: Disposed3/2/2016AY 2005-06
KANWALJIT SINGH P. KOHLI,MUMBAI vs ITO WD 19(3)(2), MUMBAI
ITA 839/MUM/2014[2009-10]Status: Disposed3/2/2016AY 2009-10
HERTZ CHEMICALS LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 4809/MUM/2014[2010-11]Status: Disposed3/2/2016AY 2010-11
CHANDLER INVESTMENT & TRADING CO.P.LTD,MUMBAI vs CIT 5, MUMBAI
ITA 440/MUM/2014[2008-09]Status: Disposed3/2/2016AY 2008-09
ASST CIT CEN CIR 43, MUMBAI vs ROHA DYECHEM LTD, MUMBAI
ITA 4071/MUM/2014[2000-01]Status: Disposed3/2/2016AY 2000-01
ASST CIT CEN CIR 43, MUMBAI vs ROHA DYECHEM LTD, MUMBAI
ITA 4070/MUM/2014[1999-00]Status: Disposed3/2/2016AY 1999-00
ITO (OSD) (TDS) 1(3), MUMBAI vs DWD PHARMACEUTICALS P,.LTD, MUMBAI
ITA 3995/MUM/2014[2005-06]Status: Disposed3/2/2016AY 2005-06
ITO (OSD) (TDS) 1(3), MUMBAI vs DWD PHARMACEUTICALS P,.LTD, MUMBAI
ITA 3994/MUM/2014[2004-05]Status: Disposed3/2/2016AY 2004-05
ITO (OSD) (TDS) 1(3), MUMBAI vs DWD PHARMACEUTICALS P,.LTD, MUMBAI
ITA 3993/MUM/2014[2003-04]Status: Disposed3/2/2016AY 2003-04
ACIT 15(3), MUMBAI vs NEELKANTH PALM REALTY, MUMBAI
ITA 3922/MUM/2014[2008-09]Status: Disposed3/2/2016AY 2008-09
HARISH RAJU RATHOD,NAVI MUMBAI vs ITO WD 2, RAIGAD
ITA 3628/MUM/2014[2009-10]Status: Disposed3/2/2016AY 2009-10