← All Benches
ITAT Mumbai Bench
61,737 judgments
REWAS PORTS LTD,MUMBAI vs ITO 7(2)(1), MUMBAI
ITA 4942/MUM/2014[2010-11]Status: Disposed10/2/2016AY 2010-11
REWAS PORTS LTD,MUMBAI vs ITO 7(2)(1), MUMBAI
ITA 4941/MUM/2014[2009-10]Status: Disposed10/2/2016AY 2009-10
DCIT CIR 6(3), MUMBAI vs GRAVISS FOODS P.LTD, MUMBAI
ITA 4863/MUM/2014[2010-11]Status: Disposed10/2/2016AY 2010-11
GREENWAYS AIR & TRAVEL P.LTD,MUMBAI vs ITO (ITDS) 1(4), MUMBAI
ITA 4226/MUM/2014[2008-09]Status: Disposed10/2/2016AY 2008-09
DCIT 4(1), MUMBAI vs INDIA ADVANTAGE SECURITIES LTD, MUMBAI
ITA 3759/MUM/2014[2009-10]Status: Disposed10/2/2016AY 2009-10
DCIT CEN CIR 23 CEN RG 7, MUMBAI vs RASESH B KANAKIA, MUMBAI
ITA 3195/MUM/2014[2008-09]Status: Disposed10/2/2016AY 2008-09
DCIT CEN CIR 23 CEN RG 7, MUMBAI vs RASESH B KANAKIA, MUMBAI
ITA 3194/MUM/2014[2007-08]Status: Disposed10/2/2016AY 2007-08
DCIT CEN CIR 23 CEN RG 7, MUMBAI vs RASESH B KANAKIA, MUMBAI
ITA 3193/MUM/2014[2006-07]Status: Disposed10/2/2016AY 2006-07
DCIT CEN CIR 23 CEN RG 7, MUMBAI vs RASESH B.KANAKIA, MUMBAI
ITA 3192/MUM/2014[2005-06]Status: Disposed10/2/2016AY 2005-06
ASST CIT 25(2), MUMBAI vs RAJESH D NANDU (HUF), MUMBAI
ITA 1747/MUM/2014[2008-09]Status: Disposed10/2/2016AY 2008-09
ITO 9(2)(1), MUMBAI vs INDEPESCA OVERSEAS P. LTD, MUMBAI
ITA 1711/MUM/2014[2010-11]Status: Disposed10/2/2016AY 2010-11
DCIT CIR 3(1), MUMBAI vs AXIS CAPITAL LTD, MUMBAI
ITA 1029/MUM/2014[2010-11]Status: Disposed10/2/2016AY 2010-11
MIHIR BUILDERS,MUMBAI vs ITO WD 25(3)(1), MUMBAI
ITA 7315/MUM/2013[2006-07]Status: Disposed10/2/2016AY 2006-07
NARESH JAGDISHRAI GOYAL,MUMBAI vs ITO(IT) RG 3(1), MUMBAI
ITA 634/MUM/2013[2006-07]Status: Disposed10/2/2016AY 2006-07
ASST CIT 25(2), MUMBAI vs PRATAP U POROHIT, MUMBAI
ITA 5296/MUM/2013[2010-11]Status: Disposed10/2/2016AY 2010-11
SUDHA ORGANICS P.LTD,MUMBAI vs DCIT CEN CIR 45, MUMBAI
ITA 3239/MUM/2013[2007-08]Status: Disposed10/2/2016AY 2007-08
SUDHA ORGANICS P. LTD,MUMBAI vs DCIT CEN CIR 45, MUMBAI
ITA 3235/MUM/2013[2003-04]Status: Disposed10/2/2016AY 2003-04
DCIT 17(1), MUMBAI vs SHM SHIPCARE, MUMBAI
ITA 1047/MUM/2013[2008-09]Status: Disposed10/2/2016AY 2008-09
MOLSON COORS COBRA INDIA P.LTD ( ERSTWHILE COBRA INDIAN BEER P.LT),MUMBAI vs DCIT 3(1), MUMBAI
ITA 7119/MUM/2012[2007-08]Status: Disposed10/2/2016AY 2007-08
PRAYER FINANCE AND INVESTMENTS P.LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 6905/MUM/2012[2006-07]Status: Disposed10/2/2016AY 2006-07
