← All Benches
ITAT Mumbai Bench
61,737 judgments
ITO WD 1(4)), THANE vs GOPIKISHAN C. MUNDHARA, THANE
ITA 2994/MUM/2013[2006-07]Status: Disposed12/2/2016AY 2006-07
ACIT., C.C.-45, MUMBAI vs RAVINDER KAUR BHATIA, MUMBAI
ITA 4434/MUM/2011[2001-02]Status: Disposed12/2/2016AY 2001-02
ADIT (IT)-3(1), MUMBAI vs M/S. THE HONG KONG & SHAHGHAI BANKING CORPORATION LTD., MUMBAI
ITA 3688/MUM/2009[2000-01]Status: Disposed12/2/2016AY 2000-01
DY. DIRECTOR OF I-TAX (INT. TAX)-4(2), MUMBAI vs M/S. NUCLEAR POWER CORPN. OF INDIA LTD., MUMBAI
ITA 6394/MUM/2008[]Status: Disposed12/2/2016
THE DY CIT CIR 8(1), MUMBAI vs M/S. AFCONS INFRASTRUCTURE LTD, MUMBAI
ITA 3644/MUM/2006[2000-2001]Status: Disposed12/2/2016AY 2000-2001
ACIT CIR. - 8(1), MUMBAI vs M/S. AFCONS INFRASTRUCTURE LTD., MUMBAI
ITA 1486/MUM/2006[1997-1998]Status: Disposed12/2/2016AY 1997-1998
M/S. AFCONS INFRASTRUCTURE LTD.,MUMBAI vs ACIT - 8(1), MUMBAI
ITA 1371/MUM/2006[1997-1998]Status: Disposed12/2/2016AY 1997-1998
BAJAJ ELECTRICALS LTD,MUMBAI vs DCIT RG TDS 1, MUMBAI
ITA 900/MUM/2014[2011-12-- QUARTER 1]Status: Disposed11/2/2016
BAJAJ ELECTRICALS LTD,MUMBAI vs DCIT RG TDS 1, MUMBAI
ITA 899/MUM/2014[2011-12]Status: Disposed11/2/2016AY 2011-12
L'OREAL INDIA P.LTD,MUMBAI vs DCIT (TDS) CIR 2(1), MUMBAI
ITA 2257/MUM/2014[2011-12 9 26Q-QUARTER-1, 26Q- QUARTER 2 & 26Q-QUARTER 3)]Status: Disposed11/2/2016
L'OREAL INDIA P.LTD,MUMBAI vs DCIT (TDS) CIR 2(1), MUMBAI
ITA 2256/MUM/2014[2007-08 9 24Q-QUARTER-4)]Status: Disposed11/2/2016
ACIT., CIR.-23(3), MUMBAI vs NARENDRAPAL SINGH BACHHER, MUMBAI
ITA 595/MUM/2013[2006-07]Status: Disposed11/2/2016AY 2006-07
DCIT (TDS) 2(2), MUMBAI vs MANDKE FOUNDATION, MUMBAI
ITA 1421/MUM/2013[2009-10]Status: Disposed11/2/2016AY 2009-10
DCIT (TDS) 2(2), MUMBAI vs MANDKE FOUNDATION, MUMBAI
ITA 1420/MUM/2013[2008-09]Status: Disposed11/2/2016AY 2008-09
DCIT (TDS) 2(2), MUMBAI vs MANDKE FOUNDATION, MUMBAI
ITA 1419/MUM/2013[2007-08]Status: Disposed11/2/2016AY 2007-08
A.C.I.T. CENTRAL CIRCLE 33, MUMBAI vs AKASH FABRICS PVT. LTD., MUMBAI
ITA 7288/MUM/2011[2008-09]Status: Disposed11/2/2016AY 2008-09
I.T.O. 6(2)(1), MUMBAI vs M/S. CANDY HOLDINGS PVT.LTD., MUMBAI
ITA 1332/MUM/2008[2004-2005]Status: Disposed11/2/2016AY 2004-2005
I.T.O. 6(2)(1), MUMBAI vs M/S. CANDY HOLDINGS PVT.LTD., THANE
ITA 5559/MUM/2007[2003-2004]Status: Disposed11/2/2016AY 2003-2004
ACIT (TDS) 1(2), MUMBAI vs HOTEL LEELA VENTURES LTD (THE LEELA), MUMBAI
ITA 7089/MUM/2014[2011-12]Status: Disposed10/2/2016AY 2011-12
MARTIN & HARRIS LABORATORIES LTD.,MUMBAI vs DCIT - 1(2), MUMBAI
ITA 501/MUM/2014[2004-05]Status: Disposed10/2/2016AY 2004-05