← All Benches
ITAT Mumbai Bench
61,737 judgments
YATRA ART FUND II,CHENNAI vs ASST CIT CEN CIR 44`, MUMBAI
ITA 3720/MUM/2014[2009-10]Status: Disposed12/2/2016AY 2009-10
DCIT 5(2), MUMBAI vs NEXT MEDIA WORKS LTD, MUMBAI
ITA 30/MUM/2014[2005-06]Status: Disposed12/2/2016AY 2005-06
VAIBHAVI DISCRETIONARY FAMILY TRUST,MUMBAI vs ITO 12(2)(1), MUMBAI
ITA 2900/MUM/2014[1986-87]Status: Disposed12/2/2016AY 1986-87
VARIAN INDIA P.LTD,MUMBAI vs ASST DIT (IT) RG 2(2), MUMBAI
ITA 1214/MUM/2014[2009-10]Status: Disposed12/2/2016AY 2009-10
ASST DIT (IT) 2(2), MUMBAI vs VARIAN INDIA P.LTD, MUMBAI
ITA 1030/MUM/2014[2009-10]Status: Disposed12/2/2016AY 2009-10
DCIT 13(1), MUMBAI vs AJAYKUMAR ABHAY JAIN, MUMBAI
ITA 7509/MUM/2013[2010-11]Status: Disposed12/2/2016AY 2010-11
SHRI DOMINICA F. GOMES,THANE vs ITO 2(1), THANE
ITA 6516/MUM/2013[2007-08]Status: Disposed12/2/2016AY 2007-08
ADIT (IT) 1(1), MUMBAI vs ACM SHIPPING INDIA LTD, MUMBAI
ITA 6177/MUM/2013[2010-11]Status: Disposed12/2/2016AY 2010-11
JIYO G. LALWANI,MUMBAI vs ITO WD 23(2)(3), MUMBAI
ITA 185/MUM/2013[2003-04]Status: Disposed12/2/2016AY 2003-04
DUJODWALA PRODUCTS LTD,MUMBAI vs ADDL CIT RG 3(1), MUMBAI
ITA 1172/MUM/2013[2009-10]Status: Disposed12/2/2016AY 2009-10
ACIT (OSD) CIT 3(1), MUMBAI vs GREENLAND FERTILIZERS LTD, MUMBAI
ITA 7404/MUM/2012[2004-05]Status: Disposed12/2/2016AY 2004-05
GEET SURYA ADVERTISING & PUBLICITY,MUMBAI vs DCIT 19(1), MUMBAI
ITA 692/MUM/2012[2007-08]Status: Disposed12/2/2016AY 2007-08
ACIT CIR 15(1), MUMBAI vs AMRITA TALWAR, MUMBAI
ITA 6628/MUM/2012[2006-07]Status: Disposed12/2/2016AY 2006-07
INTEGRATED TECHNOLOGIES SOLUTIONS P.LATD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI
ITA 3803/MUM/2012[2005-06]Status: Disposed12/2/2016AY 2005-06
ROYAL HYDRAULIC P .LTD,MUMBAI vs ITO 7(2)(1), THANE
ITA 3416/MUM/2012[2007-08]Status: Disposed12/2/2016AY 2007-08
ACIT 6(1), MUMBAI vs INTEGRATED TECHNOLOGY SOLUTIONS P.LTD, MUMBAI
ITA 3325/MUM/2012[2005-06]Status: Disposed12/2/2016AY 2005-06
ACIT CIR 16(2), MUMBAI vs BHARAT BHOGILAL KOTHARY, MUMBAI
ITA 1674/MUM/2012[2008-09]Status: Disposed12/2/2016AY 2008-09
MOHAMMAD TAUFIQ NAVLAKHIYA,MUMBAI vs ITO 20(2)(2), MUMBAI
ITA 1213/MUM/2012[2007-08]Status: Disposed12/2/2016AY 2007-08
NUCLEAR POWER CORPORATION OF INDIA LTD,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI
ITA 733/MUM/2011[]Status: Disposed12/2/2016
ARVIK PROPERTIES & INVESTMENTS P.LTD,MUMBAI vs DCIT CEN CIR 30, MUMBAI
ITA 5935/MUM/2011[2007-08]Status: Disposed12/2/2016AY 2007-08
