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ITAT Mumbai Bench

61,741 judgments

ACIT 11(1), MUMBAI vs SATISH B KAUSHIK, MUMBAI

ITA 5601/MUM/2012[2008-09]Status: Disposed25/2/2016AY 2008-09

JCIT (OSD) CC39, MUMBAI vs KAMAL J GUPTA, MUMBAI

ITA 5326/MUM/2012[2009-10]Status: Disposed25/2/2016AY 2009-10

JCIT (OSD) CC39, MUMBAI vs KAMAL J GUPTA, MUMBAI

ITA 5325/MUM/2012[2008-09]Status: Disposed25/2/2016AY 2008-09

SATISH B. KAUSHIK,MUMBAI vs ASST CIT 11(1), MUMBAI

ITA 4832/MUM/2012[2008-09]Status: Disposed25/2/2016AY 2008-09

GALATEA LTD,MUMBAI vs DCIT IT RG 2(3)(2), MUMBAI

ITA 749/MUM/2015[2011-12]Status: Disposed24/2/2016AY 2011-12

ITO WD 19(3)(2), MUMBAI vs SYED KAMRUL ISLAM, MUMBAI

ITA 948/MUM/2014[2006-07]Status: Disposed24/2/2016AY 2006-07

AYEPEE LAMITUBES LTD,MUMBAI vs ITO WD 6(1)(4), MUMBAI

ITA 890/MUM/2014[2009-10]Status: Disposed24/2/2016AY 2009-10

AYEPEE LAMITUBES LTD,MUMBAI vs ITO WD 6(1)(4), MUMBAI

ITA 889/MUM/2014[2008-09]Status: Disposed24/2/2016AY 2008-09

DCIT CIR 3(1), MUMBAI vs BRIGHT STAR INVESTMENT P.LTD, MUMBAI

ITA 812/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

LARSEN & TOUBRO INFOTECH LTD,MUMBAI vs DCIT (TDS) 2(1), MUMBAI

ITA 5974/MUM/2014[2011-12]Status: Disposed24/2/2016AY 2011-12

LARSEN & TOUBRO INFOTECH LTD,MUMBAI vs DCIT (TDS) 2(1), MUMBAI

ITA 5973/MUM/2014[2011-12]Status: Disposed24/2/2016AY 2011-12

ACIT (OSD) 8(2), MUMBAI vs JAYANT AGRO ORGANICS LTD, MUMBAI

ITA 5056/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

PAROPKAR JEEV DAYA AND OTHER CHARITIES TRUST,MUMBAI vs DIT (E), MUMBAI

ITA 4937/MUM/2014[]Status: Disposed24/2/2016

DCIT 1(2), MUMBAI vs LIFE INSURANCE CORPORATION OF INDIA, MUMBAI

ITA 4874/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

ACIT 14(1), MUMBAI vs MANAN N SHAH, MUMBAI

ITA 4681/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

DCIT CIR 3(1), MUMBAI vs FLOREAT INVESTMENTS LTD, MUMBAI

ITA 4654/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

JIGAR P. SHAH,MUMBAI vs ACIT 21(1), MUMBAI

ITA 4366/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

ACIT CIR 1, THANE vs EDENRED (INDIA) P.LTD, THANE

ITA 3966/MUM/2014[2008-09]Status: Disposed24/2/2016AY 2008-09

ITO 16(2)(4), MUMBAI vs PRESTIGE BUILDERS, MUMBAI

ITA 3355/MUM/2014[2010-11]Status: Disposed24/2/2016AY 2010-11

IPCA LABAORATORIES LTD,MUMBAI vs ASST CIT LTU, MUMBAI

ITA 3101/MUM/2014[2004-05]Status: Disposed24/2/2016AY 2004-05