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ITAT Mumbai Bench

61,741 judgments

SHRI SHARAD D. SAMPAT,MUMBAI vs ITO 14(1)(3), MUMBAI

ITA 2157/MUM/2011[2001-02]Status: Disposed29/2/2016AY 2001-02

ACIT 25(3), MUMBAI vs BHAVARLAL C. SUTHAR, MUMBAI

ITA 7840/MUM/2010[2007-08]Status: Disposed29/2/2016AY 2007-08

DCIT CEN CIR 2, MUMBAI vs FAISAL ABBAS, PUNE

ITA 6934/MUM/2010[2003-04]Status: Disposed29/2/2016AY 2003-04

RHEEMA HASSAN ALI KHAN,MUMBAI vs DCIT CEN CIR 2, MUMBAI

ITA 4163/MUM/2010[2001-02]Status: Disposed29/2/2016AY 2001-02

HASSAN ALI KHAN,MUMBAI vs DCIT CEN CIR 2, MUMBAI

ITA 4156/MUM/2010[2001-02]Status: Disposed29/2/2016AY 2001-02

AJAY MARWAH,MUMBAI vs ACIT RG 19(3), MUMBAI

ITA 2907/MUM/2010[2006-047]Status: Disposed29/2/2016AY 2006-047

RHEEMA HASSAN ALI KHAN,PUNE vs DCIT CEN CIR 2, MUMBAI

ITA 3571/MUM/2009[2000-01]Status: Disposed29/2/2016AY 2000-01

JT CIT OSD CIR 6(2) vs M/S CROMPTON GREAVES LTD,

ITA 4394/MUM/2003[99-00]Status: Disposed29/2/2016

DCIT 8(2), MUMBAI vs LEO DUCT ENGINEERS AND CONSULTANTS LTD, MUMBAI

ITA 4609/MUM/2014[2010-11]Status: Disposed26/2/2016AY 2010-11

KAMLESH S. MEHTA,MUMBAI vs ITO 21(2)(2), MUMBAI

ITA 1475/MUM/2014[2010-11]Status: Disposed26/2/2016AY 2010-11

ACIT 19(2), MUMBAI vs RELIANCE CAPITAL PARTNERS, MUMBAI

ITA 1024/MUM/2014[2009-10]Status: Disposed26/2/2016AY 2009-10

ITO 14(3)(3), MUMBAI vs ASHWINKUMAR CHHANGANLAL SATIYA, MUMBAI

ITA 7168/MUM/2013[2003-04]Status: Disposed26/2/2016AY 2003-04

ITO 14(3)(3), MUMBAI vs ASHWINKUMAR CHHANGANLAL SATIYA, MUMBAI

ITA 7167/MUM/2013[2002-03]Status: Disposed26/2/2016AY 2002-03

TEMASEK HOLDINGS ADVISORS INDIA P.LTD,MUMBAI vs DCIT CIR 14(3)91), MUMBAI

ITA 776/MUM/2015[2010-11]Status: Disposed25/2/2016AY 2010-11

B. MELARAM & SONS,MUMBAI vs ADDL CIT RG 14(3), MUMBAI

ITA 5143/MUM/2014[2008-09]Status: Disposed25/2/2016AY 2008-09

DCIT CIR 7(1), MUMBAI vs PRISTINE DEVELOPERS P.LTD, MUMBAI

ITA 4417/MUM/2014[2010-11]Status: Disposed25/2/2016AY 2010-11

ACIT CIR 22(1), MUMBAI vs MAVANI AND SONS, MUMBAI

ITA 823/MUM/2013[2009-10]Status: Disposed25/2/2016AY 2009-10

DCIT CEN CIR 18 & 19, MUMBAI vs EUROTECH CORPORATION, MUMBAI

ITA 4442/MUM/2013[2006-07]Status: Disposed25/2/2016AY 2006-07

ACIT 11(3), MUMBAI vs NAWSHIR H MIRZA, MUMBAI

ITA 2956/MUM/2013[2008-09]Status: Disposed25/2/2016AY 2008-09

ITO 24(3)(2, MUMBAI vs MARUTI N. UGALMUGLE, MUMBAI

ITA 2929/MUM/2013[2008-09]Status: Disposed25/2/2016AY 2008-09