← All Benches
ITAT Mumbai Bench
61,741 judgments
ITO WD 22(3)2, NAVI MUMBAI vs KHUSHAL R. HEFA, VASHI
ITA 7162/MUM/2012[2009-10]Status: Disposed7/4/2016AY 2009-10
DR MILIND KISHORE MADHANI,MUMBAI vs ACIT 22(1), MUMBAI
ITA 5248/MUM/2012[2008-09]Status: Disposed7/4/2016AY 2008-09
AXIS SALES LTD ( NOW KNOWN AS AXIS SECURITIES AND SALE LTD),MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 4812/MUM/2012[2007-08]Status: Disposed7/4/2016AY 2007-08
BENNIE PHILLIPS,MUMBAI vs ITO WD 10(3)(4), MUMBAI
ITA 1750/MUM/2012[2009-10]Status: Disposed7/4/2016AY 2009-10
BOBBIE PHILLPS,MUMBAI vs ITO WD 10(3)(4), MUMBAI
ITA 1749/MUM/2012[2009-10]Status: Disposed7/4/2016AY 2009-10
NARENDRA K SHETH,MUMBAI vs ITO 5(1)(1), MUMBAI
ITA 7742/MUM/2011[2008-09]Status: Disposed7/4/2016AY 2008-09
ITO 1(2)(2), MUMBAI vs KILACHAND DEVCHAND & CO. P.LTD, MUMBAI
ITA 4424/MUM/2011[2007-08]Status: Disposed7/4/2016AY 2007-08
DCIT 3(2), MUMBAI vs KOTAK MAHINDRA ASSET MANAGEMENT CO. LTD, MUMBAI
ITA 940/MUM/2010[2003-04]Status: Disposed7/4/2016AY 2003-04
THE BOMBAY DYEING & MFG CO. LTD,MUMBAI vs DCIT (HQ) 2, MUMBAI
ITA 7329/MUM/2010[2004-05]Status: Disposed7/4/2016AY 2004-05
SAMETA EXPORTS P. LTD,MUMBAI vs ACIT CIR 1(3), MUMBAI
ITA 4229/MUM/2010[2004-05]Status: Disposed7/4/2016AY 2004-05
M/S. CENTURY TEXTILES AND INDUSTRIES LTD,MUMBAI vs THE ACIT CIR 6(2), MUMBAI
ITA 5677/MUM/2008[2005-2006]Status: Disposed7/4/2016AY 2005-2006
M/S. CENTURY TEXTILES AND INDUSTRIES LTD,MUMBAI vs THE ACIT RG 6(2), MUMBAI
ITA 4875/MUM/2008[2004-2005]Status: Disposed7/4/2016AY 2004-2005
M/S. KOTAK MAHINDRA ASSET MANGAGEMENT CO. LTD,MUMBAI vs THE CIT (A)-III, MUMBAI
ITA 1416/MUM/2008[2004-2005]Status: Disposed7/4/2016AY 2004-2005
ASST CIT CIR 23(3), MUMBAI vs VELBAI KHIMJI CHHEDA, MUMBAI
ITA 5733/MUM/2014[2008-09]Status: Disposed5/4/2016AY 2008-09
HEMANT UMAJI DOKE,MUMBAI vs ADDL CIT 17(2), MUMBAI
ITA 1477/MUM/2013[2008-09]Status: Disposed5/4/2016AY 2008-09
KRUNAL PRAVINCHANDRA GALA,MUMBAI vs DCIT CEN CIR 1 THANE, PUNE
ITA 1312/MUM/2012[2008-09]Status: Disposed5/4/2016AY 2008-09
ASHTAVINAYAKA CONSTRUCTION,NAVI MUMBAI vs DY.CIT-22(3), NAVI MUMBAI
ITA 4406/MUM/2011[2007-08]Status: Disposed5/4/2016AY 2007-08
DCIT 22(3), NAVI MUMBAI vs ASHTAVINAYAK CONSTRUCITON, NAVI MUMBAI
ITA 4206/MUM/2011[2007-08]Status: Disposed5/4/2016AY 2007-08
AMAR H. PATEL,MUMBAI vs DCIT RG 17(3), MUMBAI
ITA 6568/MUM/2010[2007-08]Status: Disposed5/4/2016AY 2007-08
M/S. AIR INDIA LTD. vs THE DY CIT (IT) 1(1),
ITA 9322/MUM/2004[2001-2002]Status: Disposed5/4/2016AY 2001-2002
