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ITAT Mumbai Bench

61,741 judgments

GANESH POLYCHEM LTD,MUMBAI vs ITO RG 10(3)(1), MUMBAI

ITA 5826/MUM/2014[2010-11]Status: Disposed7/4/2016AY 2010-11

DCIT (TDS) 2(1), MUMBAI vs L & T INFOTECH LTD, MUMBAI

ITA 5821/MUM/2014[2011-12]Status: Disposed7/4/2016AY 2011-12

GLANCE INVESTMENTS INDIA P.LTD,MUMBAI vs ITO WD 2(1)(4), MUMBAI

ITA 5792/MUM/2014[2010-11]Status: Disposed7/4/2016AY 2010-11

BOHEA PROPERTIES P.LTD,MUMBAI vs ITO 6(1)(4), MUMBAI

ITA 5754/MUM/2014[2010-11]Status: Disposed7/4/2016AY 2010-11

ITO WD 8(2)(1), MUMBAI vs ILLUSION DENTAL LABORATORY P.LTD, MUMBAI

ITA 5619/MUM/2014[2009-10]Status: Disposed7/4/2016AY 2009-10

GLAXO SMITH KLINE PHARMACEUTICALS LIMITED,MUMBAI vs ACIT -6(3), MUMBAI

ITA 420/MUM/2014[2005-06]Status: Disposed7/4/2016AY 2005-06

ADITYA BIRLA NUVO LTD,MUMBAI vs ADDL CIT LTU, MUMBAI

ITA 2196/MUM/2014[2009-10]Status: Disposed7/4/2016AY 2009-10

ASST CIT LTU, MUMBAI vs ADITYA BIRLA NUVO LTD, MUMBAI

ITA 2141/MUM/2014[2009-10]Status: Disposed7/4/2016AY 2009-10

ATOS INFORMATION TECHNOLOGY HK LTD,MUMBAI vs DDIT (IT)1(1), MUMBAI

ITA 2137/MUM/2014[2006-07]Status: Disposed7/4/2016AY 2006-07

DCIT TDS 1(1), MUMBAI vs AMERICAN SCHOOL OF BOMBAY EDUCATION TRUST, MUMBAI

ITA 2132/MUM/2014[2010-11]Status: Disposed7/4/2016AY 2010-11

MAHINDRA & MAHINDRA LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI

ITA 1316/MUM/2014[2006-07]Status: Disposed7/4/2016AY 2006-07

ITO 22(2)1, NAVI MUMBAI vs LATE SHRI KULWANT SINGH SIDHU, MUMBAI

ITA 7640/MUM/2013[2007-08]Status: Disposed7/4/2016AY 2007-08

ACIT CIR 6(3), MUMBAI vs MAHINDRA INFRASTRUCTURAL PROJECTS P. LTD, MUMBAI

ITA 5827/MUM/2013[2005-06]Status: Disposed7/4/2016AY 2005-06

DCIT CIR 3(1), MUMBAI vs GATEWAY DISTRIPARKS LTD, MUMBAI

ITA 5746/MUM/2013[2010-11]Status: Disposed7/4/2016AY 2010-11

ACIT 11(1), MUMBAI vs ADNAN SAMI KHAN, MUMBAI

ITA 4102/MUM/2013[2004-05]Status: Disposed7/4/2016AY 2004-05

ASST CIT 16(3), MUMBAI vs NAVIN MEHTA & CO, MUMBAI

ITA 3729/MUM/2013[2009-10]Status: Disposed7/4/2016AY 2009-10

MADHAV PRASAD AGGARWAL,MUMBAI vs ASST CIT CIR 18(2), MUMBAI

ITA 3694/MUM/2013[2008-09]Status: Disposed7/4/2016AY 2008-09

NIRMALA R. GOENKA,MUMBAI vs ITO 12(2)(4), MUMBAI

ITA 3667/MUM/2013[2008-09]Status: Disposed7/4/2016AY 2008-09

DCIT 8(2), MUMBAI vs NISHTA MALL MANAGEMENT CO. LTD, MUMBAI

ITA 2747/MUM/2013[2008-09]Status: Disposed7/4/2016AY 2008-09

BHAVNA M. SACHDEV,MUMBAI vs ITO 14(2)(3), MUMBAI

ITA 7209/MUM/2012[2009-10]Status: Disposed7/4/2016AY 2009-10