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ITAT Mumbai Bench

61,741 judgments

IBEXI SOLUTIONS P. LTD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI

ITA 3763/MUM/2013[2009-10]Status: Disposed13/4/2016AY 2009-10

ACIT CIR 5(3),MUMBAI vs SHREE RAJ TRAVELS & TOUR LTD, MUMBAI

ITA 251/MUM/2013[2008-09]Status: Disposed13/4/2016AY 2008-09

ACIT CIR 21(1), MUMBAI vs NINA SUNIL DALAL, MUMBAI

ITA 169/MUM/2013[2009-10]Status: Disposed13/4/2016AY 2009-10

STAR CRUISES (INDIA) TRAVEL SERVICES P.LTD,MUMBAI vs DCIT 5(3), MUMBAI

ITA 7590/MUM/2012[2008-09]Status: Disposed13/4/2016AY 2008-09

KARODIA CONSTRUCTION PVT. LTD.,MUMBAI vs D.C.I.T. 9(2), MUMBAI

ITA 7306/MUM/2012[2008-09]Status: Disposed13/4/2016AY 2008-09

UPMA R GOYAL,MUMBAI vs ITO WD 16(1)(4), MUMBAI

ITA 5786/MUM/2012[2008-09]Status: Disposed13/4/2016AY 2008-09

BHUPESH KUMAR M RATHOD,MUMBAI vs ITO 3(1)(2), MUMBAI

ITA 4240/MUM/2012[2007-08]Status: Disposed13/4/2016AY 2007-08

SSARUTA P. DROLIAA,MUMBAI vs ITO WD 15(3)(3), MUMBAI

ITA 1374/MUM/2012[2007-08]Status: Disposed13/4/2016AY 2007-08

MINAXI KISHORE MEHTA,MUMBAI vs ASST CIT 21(1), MUMBAI

ITA 7871/MUM/2011[2008-09]Status: Disposed13/4/2016AY 2008-09

POLYGENTA TECHNOLOGIES LTD,MUMBAI vs ACIT 4(3), MUMBAI

ITA 7768/MUM/2011[2003-04]Status: Disposed13/4/2016AY 2003-04

DCIT 22(2), NAVI MUMBAI vs SUDHIR VASU SHETTY, MUMBAI

ITA 7380/MUM/2011[2006-07]Status: Disposed13/4/2016AY 2006-07

ADDL CIT 9(2), MUMBAI vs THE BOMBAHY OIL INDUSTRIES P. LTD, MUMBAI

ITA 6712/MUM/2011[2008-09]Status: Disposed13/4/2016AY 2008-09

DCIT 10(2), MUMBAI vs GODREJ & BOYCE MFG LTD, MUMBAI

ITA 4755/MUM/2011[2005-06]Status: Disposed13/4/2016AY 2005-06

GODREJ & BOYS MFG. CO.LTD.,MUMBAI vs DY,CIT.,-10(2), NAVI MUMBAI

ITA 4540/MUM/2011[2005-06]Status: Disposed13/4/2016AY 2005-06

GODREJ & BOYCE MFG, CO. LTD,MUMBAI vs ACIT RG 10(2), MUMBAI

ITA 1402/MUM/2011[2004-05]Status: Heard13/4/2016AY 2004-05

DCIT 1(3), MUMBAI vs BLITZ MULTIMEDIA PVT. LTD., MUMBAI

ITA 1216/MUM/2011[2007-08]Status: Disposed13/4/2016AY 2007-08

VISION,MUMBAI vs ACIT 19(3), MUMBAI

ITA 8501/MUM/2010[2007-08]Status: Disposed13/4/2016AY 2007-08

THE ITO 8(1)(4), MUMBAI vs M/S. GTC INDUSTRIES LTD, MUMBAI

ITA 7223/MUM/2007[2003-2004]Status: Disposed13/4/2016AY 2003-2004

BABLU JITENDRA HALDAR,MUMBAI vs DCIT RG 23(2), MUMBAI

ITA 674/MUM/2015[2011-12]Status: Disposed7/4/2016AY 2011-12

GLAXOSMITHKLINE PHARMACEUTICALS LTD,MUMBAI vs ASST CIT 6(3), MUMBAI

ITA 3369/MUM/2015[2005-06]Status: Disposed7/4/2016AY 2005-06