← All Benches
ITAT Mumbai Bench
61,741 judgments
RAFIQUE A MALIK,MUMBAI vs ADDL CIT 2(2), MUMBAI
ITA 4820/MUM/2012[2008-09]Status: Disposed22/4/2016AY 2008-09
OWENS CORNING (INDIA) P.LTD,MUMBAI vs DCIT CIR 7(1), MUMBAI
ITA 8522/MUM/2011[2007-08]Status: Disposed22/4/2016AY 2007-08
KHIMASIA WAREHOUSING,MUMBAI vs ACIT 20(1), MUMBAI
ITA 6501/MUM/2011[2006-07]Status: Disposed22/4/2016AY 2006-07
GHANSHAM T. GURSAHANI,MUMBAI vs DCIT 23(2), MUMBAI
ITA 4427/MUM/2011[2007-08]Status: Disposed22/4/2016AY 2007-08
ITO 9(2)(2), MUMBAI vs KAMVIT CHEMICALS P. LTD, MUMBAI
ITA 8642/MUM/2010[2006-07]Status: Disposed22/4/2016AY 2006-07
LAWKIM LTD ( NOW MERGED WITH GODREJ & BOYCE MFG. CO. LTD),MUMBAI vs ITO WD 10(2)(1), MUMBAI
ITA 5092/MUM/2010[2002-03]Status: Disposed22/4/2016AY 2002-03
DCIT 9(1), MUMBAI vs GHARDA CHEMICALS LTD, MUMBAI
ITA 6321/MUM/2009[2003-04]Status: Disposed22/4/2016AY 2003-04
GHARDA CHEMICALS LTD,MUMBAI vs DCIT CIR 9(1), MUMBAI
ITA 6025/MUM/2009[2003-04]Status: Disposed22/4/2016AY 2003-04
DDIT (IT)3(1), MUMBAI vs HELIX ENERGY SOLUTIONS GROUP INC., MUMBAI
ITA 4909/MUM/2014[2010-11]Status: Disposed15/4/2016AY 2010-11
DILIP MANHAR PAREKH,MUMBAI vs DCIT 21(3), MUMBAI
ITA 6169/MUM/2013[2007-08]Status: Disposed15/4/2016AY 2007-08
INDO FRENCH CHAMBER OF COMMERCE & INDUSTRY,MUMBAI vs ADIT-(E)-II(1), MUMBAI
ITA 386/MUM/2013[2009-10]Status: Disposed15/4/2016AY 2009-10
NATIONAL SECURITIES CLEARING CORPORATION LTD,MUMBAI vs ADDL CIT RG 7(1), MUMBAI
ITA 3650/MUM/2013[2007-08]Status: Disposed15/4/2016AY 2007-08
DCIT CIR 6(1), MUMBAI vs INDIAREIT FUND ADVISORS P. LTD, MUMBAI
ITA 3218/MUM/2013[2009-10]Status: Disposed15/4/2016AY 2009-10
INDIAREIT FUND ADVISORS P. LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI
ITA 3099/MUM/2013[2009-10]Status: Disposed15/4/2016AY 2009-10
DCIT 10(1), MUMBAI vs MAHANAGAR GAS LTD, MUMBAI
ITA 1945/MUM/2013[2009-10]Status: Disposed15/4/2016AY 2009-10
ADIT (E) II-1, MUMBAI vs INDO FRENCH CHAMBER OF COMMERCE AND INDUSTRY, MUMBAI
ITA 1122/MUM/2013[2009-10]Status: Disposed15/4/2016AY 2009-10
RAJESHWAR RAJ BAJAJ,MUMBAI vs ASST CIT 12(2), MUMBAI
ITA 3200/MUM/2012[2008-09]Status: Disposed15/4/2016AY 2008-09
ITO WD 1(3), KALYAN vs NAGRI SAHAKARI BANK LTD, MUMBAI
ITA 2964/MUM/2012[2006-07]Status: Disposed15/4/2016AY 2006-07
SHWETA ANISH BIRAWAT,MUMBAI vs ITO 17(3)(4), MUMBAI
ITA 4196/MUM/2013[2006-07]Status: Disposed13/4/2016AY 2006-07
SHWETA ANISH BIRAWAT,MUMBAI vs ITO 17(3)(4), MUMBAI
ITA 4195/MUM/2013[2005-06]Status: Disposed13/4/2016AY 2005-06