← All Benches
ITAT Mumbai Bench
61,705 judgments
HS RANKA FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7861/MUM/2026[2025-26]Status: Disposed8/10/2026AY 2025-26
SUBH PRABHAT EDUCATIONAL TRUST,FORT, MUMBAI vs CIT (EXEMPTIONS), CUMBALLA HILL, MUMBAI
ITA 7760/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
JAMSHED & SHIRIN GUZDER TRUST,MUMBAI vs CIT (EXEMPTIONS), CUMBALLA HILL , MUMBAI
ITA 7733/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
JAMSHED & SHIRIN GUZDER TRUST,MUMBAI vs CIT (EXEMPTIONS), CUMBALLA HILL, MUMBAI
ITA 7732/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
AMRUT BAUG CHARITY TRUST,AMRUT BAUG, BAJAJ ROAD vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL MTNL TE BUILDING
ITA 7710/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
SEA SIDE HOTEL PRIVATE LIMITED,MUMBAI vs WARD 11(2)(1), MUMBAI
ITA 7336/MUM/2026[2015-16]Status: Disposed8/10/2026AY 2015-16
S R FOUNDATION,MUMBAI vs CIT (EXEMOTIONS), MUMBAI
ITA 7266/MUM/2026[2027]Status: Disposed8/10/2026
S R FOUNDATION,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 7265/MUM/2026[2027]Status: Disposed8/10/2026
SHREE MOTUMAL DWARKADAS AHUJA TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7144/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
SHREE KUNDRODI AATH KOTI NANI PAKSH STHANAKVASI SANGH,MUMBAI vs ITO WARD 26(2)1, MUMBAI, MUMBAI
ITA 7122/MUM/2026[2026-27]Status: Disposed8/10/2026AY 2026-27
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 7044/MUM/2026[2021-2022]Status: Disposed8/10/2026AY 2021-2022
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 7043/MUM/2026[2019-20]Status: Disposed8/10/2026AY 2019-20
MUKESH MISHRA,THANE vs ACIT, CIRCLE 1, THANE, THANE
ITA 5853/MUM/2026[2020-2021]Status: Disposed8/10/2026AY 2020-2021
CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX INTERNATIONAL TAXATION - 2(1)(1), MUMBAI
ITA 3453/MUM/2026[2022-23]Status: Disposed8/10/2026AY 2022-23
HIRAL CONSTRUCTION ,MUMBAI vs ITO WARD 42(1)(2), MUMBAI
ITA 8431/MUM/2025[2017-18]Status: Disposed8/10/2026AY 2017-18
ZEE AKAASH NEW PRIVATE LIMITED ,MUMBAI vs ACIT CENTRAL CIRCLE 2(4), MUMBAI
ITA 6868/MUM/2025[2020-21]Status: Disposed8/10/2026AY 2020-21
CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)- 2(1)(1), MUMBAI
ITA 6805/MUM/2024[2021-22]Status: Disposed8/10/2026AY 2021-22
THE DY DIT (IT) 1(2), MUMBAI vs M/S CITI BANK N.A, MUMBAI
ITA 4981/MUM/2007[2002-2003]Status: Disposed8/10/2026AY 2002-2003
M/S. CITI BANK N.A.,MUMBAI vs THE ADDL DIT (IT) RG-1, MUMBAI
ITA 4970/MUM/2007[2002-2003]Status: Disposed8/10/2026AY 2002-2003
M/S AMERICAN EXPRESS BANK LTD.,MUMBAI vs THE JT DIT (IT)1(1), MUMBAI
ITA 9414/MUM/2004[2000-2001]Status: Disposed8/10/2026AY 2000-2001