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ITAT Mumbai Bench
61,670 judgments
ZEE AKAASH NEW PRIVATE LIMITED ,MUMBAI vs ACIT CENTRAL CIRCLE 2(4), MUMBAI
ITA 6868/MUM/2025[2020-21]Status: Disposed8/10/2026AY 2020-21
CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)- 2(1)(1), MUMBAI
ITA 6805/MUM/2024[2021-22]Status: Disposed8/10/2026AY 2021-22
THE DY DIT (IT) 1(2), MUMBAI vs M/S CITI BANK N.A, MUMBAI
ITA 4981/MUM/2007[2002-2003]Status: Disposed8/10/2026AY 2002-2003
M/S. CITI BANK N.A.,MUMBAI vs THE ADDL DIT (IT) RG-1, MUMBAI
ITA 4970/MUM/2007[2002-2003]Status: Disposed8/10/2026AY 2002-2003
M/S AMERICAN EXPRESS BANK LTD.,MUMBAI vs THE JT DIT (IT)1(1), MUMBAI
ITA 9414/MUM/2004[2000-2001]Status: Disposed8/10/2026AY 2000-2001
DDIT(IT)- 1(1), MUMBAI vs M/S. AMERICAN EXPRESS BANK LTD., MUMBAI
ITA 5667/MUM/2004[2000-01]Status: Disposed8/10/2026AY 2000-01
PATANJALI CHIKITSALAYA AND STORE ,MUMBAI vs ITO WARD 24(3)(1), MUMBAI
ITA 97/MUM/2026[2018-19]Status: Disposed7/10/2026AY 2018-19
RAMESHBHAI KALIDAS VAISHNAV,RAJASTHAN vs ITO-WARD 41(3)(3) MUMBAI, MUMBAI
ITA 8266/MUM/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
AJAY KUMAR, ITO 28(1)(1), MUMBAI, MUMBAI vs AMANKUMAR BIRMARAM PRAJAPAT , MUMBAI
ITA 8149/MUM/2026[2014]Status: Disposed7/10/2026
LAXMI CHANDRAHAS NONDA,GULMOHAR GARDEN,YARI ROAD, VERSOVA, ANDHERI(W) vs A.C.I.T., CIRCLE 24(2), MUMBAI., OFFICE OF THE A.C.I.T. FOURTH FLOOR MUMBAI
ITA 8021/MUM/2026[2012-13]Status: Disposed7/10/2026AY 2012-13
DCIT, CIRCLE 1(3)(1), MUMBAI vs FOUNDEVER CRM INDIA PRIVATE LIMITED, MUMBAI
ITA 5241/MUM/2026[2007-08]Status: Disposed7/10/2026AY 2007-08
GAJPAL BUILDINFRA PRIVATE LIMITED,THANE vs ITO, WARD-2(1), THANE, THANE
ITA 4902/MUM/2026[2016-17]Status: Heard7/10/2026AY 2016-17
BHAIRAVI THAKKAR (LEGAL HEIR OF LATE CHANDRAKANT NATHALAL THAKKAR),MUMBAI vs INCOME TAX OFFICER, WARD 27(1), MUMBAI, MUMBAI
ITA 4477/MUM/2026[2014-15]Status: Disposed7/10/2026AY 2014-15
SHRI CUTCHI LOHANA MAHAJAN BOMBAY ,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 423/MUM/2026[2022-23]Status: Disposed7/10/2026AY 2022-23
SHRIDHAR MURLIDHAR DWIVEDI,KALYAN - DOMBIVALI vs WARD 3(2), KALYAN, KALYAN - DOMBIVALI
ITA 4045/MUM/2026[2015-16]Status: Disposed7/10/2026AY 2015-16
PANKAJ KUMAR MADANLAL BAJPAI,THANE vs INCOME TAX OFFICER 2(2), KALYAN
ITA 3819/MUM/2026[2015-16]Status: Disposed7/10/2026AY 2015-16
SOHAMS FOUNDATION ENGINEERING PRIVATE LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX-15(3)(2), MUMBAI
ITA 3731/MUM/2026[2010-11]Status: Disposed7/10/2026AY 2010-11
SOHAMS FOUNDATION ENGINEERING PRIVATE LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX-15(3)(2), MUMBAI
ITA 3730/MUM/2026[2009-10]Status: Disposed7/10/2026AY 2009-10
LAXMICHAND MEGHJI DEDHIA,MUMBAI vs WARD 27(2)(3), MUMBAI, NAVI MUMBAI
ITA 3505/MUM/2026[2013-14]Status: Disposed7/10/2026AY 2013-14
ACIT-4(1)(1), MUMBAI, MUMBAI vs ETHAN CONSTRUCTIONS PRIVATE LIMITED, MUMBAI
ITA 2115/MUM/2026[2017-18]Status: Disposed7/10/2026AY 2017-18