ITAT Madras Bench
2,440 judgments
SHRI GOPAL YADAV SELVAKUMAR vs THE INCOME TAX OFFICER
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONR OF INCOME TAX vs M/S.ALAGUMALAI IMPEX PVT.LTD
Hon`ble Mr.Justice T.S.SIVAGNANAM
G.CHANDRA vs DEPUTY COMMISSIONER OF INCOM
HON'BLE MR.JUSTICE T.S.SIVAGNANAM
M/S. RENAULT NISSAN TECHNOLO vs COMMISSIONER OF INCOME TAX 5
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.S 1911 AN vs PRINCIPAL
Hon`ble Mr.Justice T.S.SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SHRI.V.MOHENE
Hon`ble Mr Justice KRISHNAN RAMASAMY
COMMISSIONER OF INCOME TAX vs M/S.SHARDLOW INDIA LTD
Hon`ble Mr Justice T. S. SIVAGNANAM
PANDYAN HOTELS LTD. vs DY. COMMISSIONER OF INCOME
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.KEESARA PLASTICS PVT.LTD vs THE DEPUTY COMMISSIONER OF
THE HON'BLE DR.JUSTICE VINEET KOTHARI
PRINCIPAL vs SHRI S.A.KAMLESH KUMAR
Hon`ble Mr Justice T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF vs T.ARUNPRAKASH
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs MADRAS REFINERIES LTD,
Hon'ble Mr Justice T. S. SIVAGNANAM
R.MAHALAKSHMI vs THE ASSISTANT COMMISSIONER O
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SUNDARAM CLAYTON
THE HON'BLE DR.JUSTICE VINEET KOTHARI
THE COMMISSIONER OF INCOME T vs SHRI ERICH NESSEL HAUF
The Honourable Mr.Justice T.S.SIVAGNANAM
THE COMMISSIONER OF INCOME T vs M/S. NEYVELI LIGNITE
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
SRI M.PALANI ADAICALAM vs THE ASSISTANT COMMISSIONER
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs MOHAMMED HANIFA
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs SMT. A.RAHAMADUNNISA
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONR OF INCOME TAX vs M/S.ALAGUMALAI IMPEX PVT.LTD
Hon`ble Mr Justice T. S. SIVAGNANAM
