← All Benches
ITAT Madras Bench
2,440 judgments
COMMISSIONER OF INCOME TAX vs SMT SUBRAMANI PRABHA
TCA/33/202125/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.MATSPIN INDIA PVT LTD vs THE DEPUTY COMMISSIONER OF I
TCA/156/202025/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
SHRI M.MUKESH KUMAR vs THE INCOME TAX OFFICER
TCA/1/202125/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
N. EASWARAN vs THE COMMISSIONER OF INCOME
TCA/855/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
H.VINOD KUMAR HUF vs PRINCIPAL COMMISSIONER OF
TCA/827/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
SAROJ VINOD KUMAR JAIN vs PRINCIPAL COMMISSIONER OF
TCA/826/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
H.VINOD KUMAR vs PRINCIPAL COMMISSIONER OF
TCA/825/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
B.K. MURALIKRISHNA vs COMMISSIONER OF INCOMETAX 9
TCA/581/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
B.K. MURALIKRISHNA vs COMMISSIONER OF INCOMETAX 9
TCA/580/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
THE COMMISSIONER OF INCOME T vs M/S GOOD LEATHER SHOES P LTD
TCA/574/201520/1/2021
Hon`ble Mr Justice M.DURAISWAMY
PRINCIPAL COMMISSIONER OF vs MOHAMAD IDRIS BROS PVT LTD
TCA/393/201720/1/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs SHRI RAMAUTAR AGARWAL
TCA/99/202019/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.LAKSHMI PACKAGINGS vs THE ASST COMMISSIONER OF IT
TCA/911/201919/1/2021
Hon`ble Mr Justice T.S.SIVAGNANAM
PRINCIPAL COMMISSIONER OF IN vs M/S. EAST COAST CONSTRUCTION
TCA/54/202019/1/2021
HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
S.P.SPINING MILLS PVT LTD vs ASST.COMMISSIONER OF INCOM
TCA/451/201819/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S TAMILNADU ROAD
TCA/220/201819/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
BIRAJLATA DEVEI MAHESWARI vs THE INCOME-TAX OFFICER
TCA/1211/201519/1/2021
Hon`ble Mr Justice M.DURAISWAMY
SWAMINATHAN SRIDHAR vs COMMISSIONER OF INCOME TAX
TCA/679/201918/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S.TRIO SHIPPING SERVICES P
TCA/566/201918/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs SHRI SUNIL CHOPRA
TCA/426/202018/1/2021
Hon`ble Mr Justice T. S. SIVAGNANAM