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ITAT Lucknow Bench

2,675 judgments

MANOJ KUMAR SINGH YADAV,LUCKNOW vs ITO-3(1), LUCKNOW

ITA 549/LKW/2026[2020-21]Status: Heard24/7/2026AY 2020-21

M/S. SAHARA HOUSING INVESTMENT CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 194/LKW/2018[2013-14]Status: Disposed24/7/2026AY 2013-14

M/S. SAHARA HOUSING INVESTMENT CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 193/LKW/2018[2013-14]Status: Disposed24/7/2026AY 2013-14

M/S. SAHARA HOUSING INVESTMENT CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 192/LKW/2018[2012-13]Status: Disposed24/7/2026AY 2012-13

M/S. SAHARA HOUSING INVESTMENT CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 191/LKW/2018[2011-12]Status: Disposed24/7/2026AY 2011-12

M/S.SAHARA HOUSING INVESTMENT CORPORATION LIMITED,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 190/LKW/2018[2010-11]Status: Disposed24/7/2026AY 2010-11

SAHARA INDIA REAL ESTATE CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 189/LKW/2018[2014-15]Status: Disposed24/7/2026AY 2014-15

SAHARA INDIA REAL ESTATE CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 188/LKW/2018[2013-14]Status: Disposed24/7/2026AY 2013-14

SAHARA INDIA REAL ESTATE CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 187/LKW/2018[2012-13]Status: Disposed24/7/2026AY 2012-13

SAHARA INDIA REAL ESTATE CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 186/LKW/2018[2011-12]Status: Disposed24/7/2026AY 2011-12

SAHARA INDIA REAL ESTATE CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 185/LKW/2018[2010-11]Status: Disposed24/7/2026AY 2010-11

SAHARA INDIA REAL ESTATE CORPORATION LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 184/LKW/2018[2009-10]Status: Disposed24/7/2026AY 2009-10

JK CEMENT LIMITED,KANPUR vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 645/LKW/2025[2022-23]Status: Disposed22/7/2026AY 2022-23

ACIT, LUCKNOW vs RAM KAPOOR, LUCKNOW

ITA 341/LKW/2025[2018-19]Status: Disposed22/7/2026AY 2018-19

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs DCIT-2 , KANPUR

ITA 72/LKW/2022[2011-12]Status: Disposed22/7/2026AY 2011-12

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs CIT-2 KANPUR, KANPUR

ITA 71/LKW/2022[F.Y-2010-11]Status: Disposed22/7/2026

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs ICT-2 KANPUR, KANPUR

ITA 70/LKW/2022[F.Y-2009-10]Status: Disposed22/7/2026

PRASHANT SAHKARI AWAS SAMITI LTD.,KANPUR vs ICT-2 KANPUR, KANPUR

ITA 69/LKW/2022[2008-09]Status: Disposed22/7/2026AY 2008-09

ANITA SINGH,KANPUR DEHAT vs THE ITO-1(3)(1), KANPUR

ITA 427/LKW/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

ADHYA TRIVEDI,LUCKNOW vs THE DCIT/ACIT-1, LUCKNOW

ITA 335/LKW/2026[2020-21]Status: Disposed20/7/2026AY 2020-21