ITAT Lucknow Bench

SUPERHOUSE LIMITED,KANPUR vs CIT, INTERNATIONAL TAXATION-3, DELHI, DELHI

DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S.DEE CONTROL AND ELECTRIC PRIVATE LIMITED, KANPUR

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S.DEE CONTROL AND ELECTRIC PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

AKHTAR HUSSAIN,BASTI vs INCOME TAX OFFICER, BASTI

AKASH MEMORIAL CHARITABLE TRUST,G B NAGAR vs CIT(E), LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

BALAJI EDUCATIONAL WELFARE SOCIETY,LUCKNOW vs ASSESSING OFFICER, CPC, LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DINESH CHAND JAIN,KANPUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

NEERAJ JAISWAL AND OTHERS,BAREILLY vs ACIT-1, BAREILLY

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ITO, WARD-2(3)(1), KANPUR, KANPUR vs KHANNA SALES (INDIA) PVT. LTD., KANPUR

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

MAYANK SAHAI,LUCKNOW vs DCIT/ACIT-3 LUCKOW-NEW, INCOME TAX DEPARTMENT

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

HARI KRISHNA MISHRA,BASTI vs THE INCOME TAX OFFICER, , BASTI

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

JEEVAN JYOTI VIDHYA VIKAS SAMITI,ORAI vs CIT EXEMPTION, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

SURYA PRATAP SINGH CHAUHAN,LUCKNOW vs THE INCOME TAX OFFICER, WARD-2(1), LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY, BAREILLY vs ANKUR ANAND, BAREILLY

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY, BAREILLY vs ANKUR ANAND, BAREILLY

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASSISTANT COMMISIONER OF INCOME TAX, CENTRAL CIRCLE, BAREILLY, BAREILLY vs MOHIT ANAND, BAREILLY

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

M/S SHIVANSH INFRAESTATE PVT.LTD.,LUCKNOW vs DY. CIT RANGE-6, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

NAJMA,BUDAUN vs PCIT, BAREILLY, BAREILLY

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASHUTOSH AGARWAL,LUCKNOW vs INCOME TAX OFFICER-1(1), LUCKNOW

SHRI ANADEE NATH MISSHRA (Accountant Member)

BANK OF INDIA EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.,KANPUR vs ITO, CIVIL LINES

SHRI ANADEE NATH MISSHRA (Accountant Member)