ITAT Lucknow Bench

SARTAJ AHMAD,SITAPUR vs THE DCIT/ACIT (CENTRAL CIRCLE-2), LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SMT. VARSHA JAIN,BAHRAICH vs COMMISSIONER, NFAC, DELHI

SHRI ANADEE NATH MISSHRA (Accountant Member)

PUSHPENDRA SINGH,RAEBARELI vs DCIT CIRCLE,, FAIZABAD

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

PUNEET KATIYAR,KANPUR vs INCOME TAX OFFICER-1(3)(5), KANPUR

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

BASTI SAHKARI KRAYA CENTER VIKRAY SAMITI LIMITED,BASTI vs ITO, BASTI

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

BALRAJ SINGH,SHAHJAHANPUR vs ITO-I(5), SHAHJAHANPUR

SHRI ANADEE NATH MISSHRA (Accountant Member)

ATUL SINGH YADAV,LUCKNOW vs THE INCOME TAX OFFICER, RANGE-4(1), LUCKNOW

SHRI ANADEE NATH MISSHRA (Accountant Member)

ASHOK KUMAR,SANT KABIR NAGAR vs NFAC, DELHI, DELHI

ASHOKA MINERALS,KANPUR DEHAT vs INCOME TAX OFFICER, NFAC

KAPIL KHANDELWAL,BAREILLY, UTTAR PRADESH vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-I, BAREILLY , BAREILLY, UTTAR PRADESH

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

SMT. KUMUD YADAV,KANPUR vs ASSESSING OFFICER, NFAC, DELHI

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

OPG SONS PROPERTIES PVT. LTD.,SITAPUR vs INCOME TAX OFFICER, SITAPUR

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

CHARAK HELTH CARE & RURAL DEVELOPMENT SOCIETY,LUCKNOW vs DCIT-CC-2, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

PANKAJ AGARWAL,KANPUR vs THE AO SPECIAL RANGE,, KANPUR

M/S K G CONSTRUCTION,LUCKNOW vs DCIT-CC-1, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

HIND CHARITABLE TRUST,LUCKNOW vs PCIT(CENTRAL), LUCKNOW

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ANANT KUMAR,BARABANKI vs INCOME TAX OFFICER, BARABANKI

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S JIL INFORMATION TECHNOLOGY LIMITED,NEW DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, RANGE-3, LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, LUCKNOW vs KNS MEMORIAL, VIKAS KHAND-II, GOMTI NAGAR

RAM NATH JAISWAL,FAIZABAD vs COMMISSIONER OF INCOME-TAX (APPEALS), LUCKNOW

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)