← All Benches
ITAT Lucknow Bench
2,687 judgments
M/S R.C. PANEL ,LUCKNOW vs ASSESSMENT CENTRE (NFAC), DELHI/ITO-4(3), LUCKNOW
ITA 702/LKW/2025[2018-19]Status: Disposed20/4/2026AY 2018-19
VIMAL KUMAR JAIN,ALWAR vs INCOME TAX OFFICER, WARD 2(1)(1), KANPUR, KANPUR
ITA 7/LKW/2026[2020-21]Status: Disposed17/4/2026AY 2020-21
KUMUD LATA PANDEY,GONDA vs INCOME TAX OFFICER, GONDA
ITA 121/LKW/2026[2019-20]Status: Disposed17/4/2026AY 2019-20
LATE ANIL KUMAR CHAKRAVARTI THROUGH LEGAL HEIR AND WIFE JYOTI,HARDOI vs ITO-3(2), HARDOI, HARDOI
ITA 945/LKW/2025[2011-12]Status: Disposed17/4/2026AY 2011-12
MEENA KAPOOR,LUCKNOW vs THE ASSISTANT COMMISSIONER OF INCOME TAX , RANGE-6, LUCKNOW
ITA 780/LKW/2025[2017-18]Status: Disposed17/4/2026AY 2017-18
SANJAY KAUL,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, LUCKNOW, PRATYAKSH KAR BHAWAN, LUCKNOW
ITA 625/LKW/2024[2020-21]Status: Disposed17/4/2026AY 2020-21
DCIT, CIRCLE-, LUCKNOW vs MOHAMMAD RIZWAN, LUCKNOW
ITA 236/LKW/2023[2017-18]Status: Disposed17/4/2026AY 2017-18
SMT. FAHMEEDA BANO,LUCKNOW vs NFAC, DELHI
ITA 53/LKW/2026[2017-18]Status: Disposed16/4/2026AY 2017-18
ARUN KUMAR AGNIHOTRI,KANPUR vs THE INCOME TAX OFFICER, WARD1(3(1), KANPUR
ITA 30/LKW/2026[2018-19]Status: Disposed16/4/2026AY 2018-19
NISHI SHUKLA,KANPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, INCOME TAX DEPARTMENT
ITA 345/LKW/2025[2015-2016]Status: Disposed16/4/2026AY 2015-2016
VARDHMAN INDUSTRIES,KANPUR vs DCIT CIRCLE 1(1)(1), KANPUR
ITA 754/LKW/2024[2015-16]Status: Disposed16/4/2026AY 2015-16
AGMOTEX FABRICS LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX, RANGE-6, KANPUR
ITA 803/LKW/2024[2005-06]Status: Disposed15/4/2026AY 2005-06
PHALWATI CHEMICALS AND FERTILISERS,SHAHJAHANPUR vs ITO, SHAHAJHANPUR
ITA 9/LKW/2026[2017-18]Status: Disposed10/4/2026AY 2017-18
MOBEEN KHAN,HARDOI vs ITO-3(2), HARDOI, HARDOI
ITA 948/LKW/2025[2017-18]Status: Disposed10/4/2026AY 2017-18
U.P APEX EXPORT CO-OPERATIVE MARKETING ,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX-1(1)(1), KANPUR
ITA 847/LKW/2025[2013-14]Status: Disposed10/4/2026AY 2013-14
MEENU MALHOTRA,KANPUR vs INCOME TAX OFFICER, NFAC, DELHI
ITA 59/LKW/2025[2013-14]Status: Disposed10/4/2026AY 2013-14
CARE DETERGENTS PRIVATE LIMITED,KANPUR NAGAR vs ACIT, CIRCLE 2(1)(1), KANPUR, CIVIL LINES, KANPUR
ITA 414/LKW/2025[2017-2018]Status: Disposed10/4/2026AY 2017-2018
JUHI ALLOYS LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX CC-II, KANPUR
ITA 369/LKW/2025[2017-18]Status: Disposed10/4/2026AY 2017-18
JUHI ALLOYS LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX CC-II, KANPUR
ITA 368/LKW/2025[2016-17]Status: Disposed10/4/2026AY 2016-17
AMIT KUMAR SINGH,LUCKNOW vs INCOME TAX OFFICER-1(1), LUCKNOW
ITA 262/LKW/2025[2013-14]Status: Disposed10/4/2026AY 2013-14
