JUHI ALLOYS LIMITED,KANPUR vs. DEPUTY COMMISSIONER OF INCOME TAX CC-II, KANPUR

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ITA 368/LKW/2025Status: DisposedITAT Lucknow10 April 2026AY 2016-172 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal granted the assessee's request to withdraw the appeals. The appeals were dismissed as withdrawn and consequently became infructuous.

What were the facts?

The assessee filed appeals for assessment years 2016-17 and 2017-18. During appellate proceedings, the assessee's authorized representative sought permission to withdraw these appeals.

What were the issues?

The primary issue was the assessee's request to withdraw their pending appeals before the tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, LUCKNOW BENCH ‘A’ LUCKNOW

Before: SHRI KUL BHARAT & SHRI ANADEE NATH MISSHRA

I.T.A. Nos.368 & 369/Lkw/2025 Assessment Years:2016-17 & 2017-18 1 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’ LUCKNOW BEFORE SHRI KUL BHARAT, VICE PRESIDENT AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. Nos.368 & 369/Lkw/2025 Assessment Years: 2016-17 & 2017-18 M/s. Juhi Alloys Limited Vs. The Deputy Commissioner of 123/360, Fazalganj, Kanpur- Income Tax, Central Circle-2 208012. Laxmi Building, 10/503, Allenganj, PAN:AACJ3420A Kanpur-208002. (Appellant) (Respondent) Appellant by None (Withdrawal Petition) Respondent by Shri Sanjay Kumar, CIT (D.R.) O R D E R PER BENCH:- (A) These appeals vide I.T.A. Nos.368 & 369/LKW/2025 have been filed by the assessee for assessment years 2016-17 and 2017-18 against impugned appellate order each dated 18.03.2025 of Commissioner of Income Tax (Appeals).

(B) During the course of appellate proceedings in these appeals, the learned A.R. for the assessee filed letter dated 03.04.2026, seeking permission of the Bench to withdraw these appeals. Learned D.R. for Revenue expressed no objection. Accordingly, both the appeals are dismissed as withdrawn, being infructuous. (C) In the result, both the appeals are dismissed. (Order pronounced in the open court on 10/04/2026)

Sd/. Sd/. (KUL BHARAT) (ANADEE NATH MISSHRA) Vice President Accountant Member Dated: 10/04/2026 Vijay Pal Singh, (Sr. PS)

I.T.A. Nos.368 & 369/Lkw/2025 Assessment Years:2016-17 & 2017-18 2 Copy of the order forwarded to : 1. The Appellant 2. The Respondent 3. Concerned CIT 4. D.R. ITAT, Lucknow

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