ITAT Kolkata Bench
22,193 judgments
PUNCHA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,BANKURA vs I.T.O., WARD - 3(1),, BANKURA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
SRI SUKUMAR KUITY,EAST MIDNAPORE vs A.O., NFAC,, DELHI
QVC EXPORTS PVT. LTD.(CONVERTED INTO QVC EXPORTS LTD. W.E.F.04/08/2005),KOLKATA vs D.C.I.T., CIRCLE - 10(2),, KOLKATA
MINAKSHI DAS,JALPAIGURI vs I.T.O., WARD - 1(3),, SILIGURI
DEPUTY COMMISSIONER OF INCOME TAX, CNETRAL CIRCLE-4(3), KOLKATA, KOLKATA vs DILIP KUMAR GHOSH, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA vs AVIMA EXPORTS PRIVATE LIMITED, KOLKATA
JINDAL COMMODITIES,KOLKATA vs ITO, WARD 43(2),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S SAGAR TIE UP PRIVATE LIMITED,NEW DELHI vs ITO, WARD 1(1), KOLKATA, KOLKATA
BRGD SPONGE & IRON PVT. LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
SHREE MATHUR VAISHYA JAN HIT PARISHAD,KOLKATA vs WARD 1(3),EXEMPT,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SHANTI DEVI SOMANI, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INDRANIDEVI INSTITUTE OF EDUCATION,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs CHANDU SOMANI, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PARAMA CONSTRUCTION PVT. LTD.,DURGAPUR vs ITO, WARD-2(3), DURGAPUR
INTERNATIONAL SEAPORT (HALDIA) PVT. LTD.,KOLKATA vs PCIT, -2, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PADAM KUMAR AGARWAL,DARJEELING STORES M G MARG vs AO, GANGTOK
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SRI SRI RAMAKRISHNA ASHRAMA AHMADPUR,AHMADPUR vs THE LD. COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA, CIT(E), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JKS ABASAN LLP,KOLKATA vs ACIT, CIRCLE 1(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAJIB SARKAR,RAIGANJ vs ITO, WARD 2(4),, RAIGANJ
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
