ITAT Kolkata Bench
22,193 judgments
CITY HOLDINGS PRIVATE LIMITED (ERSTWHILE CITY HOLDINGS LIMITED),KOLKATA vs ACIT, CIRCLE 3(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KAUSHAL KUMAR,RANIGANJ vs ITO, WARD 3(1),, ASANSOL
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KAUSHAL KUMAR,RANIGANJ vs ITO, WARD 3(1),, ASANSOL
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SAHANUR MONDAL,TAKI vs ITO, WARD 49(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
FABTECH,KOLKATA vs ITO, WARD 30(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, MEDINIPUR vs CHAITANYAPUR SAMABAY KRISHI UNNAYAN SAMITY LTD, GHATAL
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs MILESTONE FINSTOCK PVT. LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
LINKPOINT INFRASTRUCTURE PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PRAFULLA KUMAR MALAKAR, INCOME TAX OFFICER, WARD-12(1), KOLKATA, KOLKATA vs KALAWATI INVESTMENTS & TRADING P LTD., KOLKATA
or at the time of hearting of this
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs M/S AMLUCKIE INVESTMENT COMPANY LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs M/S AMLUCKIE INVESTMENT COMPANY LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
AVIJIT GORAIN,DURGAPUR vs I.T.O., WARD - 2(4), DURGAPUR
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BIMAL KUMAR SIKARIA,KOLKATA vs A.C.I.T., CIRCLE - 40, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ANKUR JAIN,DHAPA vs ACIT CIRCLE-29, KOLKATA, GARIAHAT
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUNIL KUMAR GUPTA,SOUTH SIKKIM vs ITO, WARD 3(1),, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NEW WAY CONSTRUCTION LIMITED (SINCE MERGED WITH PAN EMAMI COSMED LIMITED FORMERLY KNOWN AS MIDKOT INVESTMENT PRIVATE LIMITED),KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA
INCOME TAX OFFICER, WARD-8(2), KOLKATA, KOLKATA vs DELIGHTED HOLDINGS PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DAKSHIN DAMODAR COLD STORAGE PRIVATE LIMITED,BANKURA MORE vs ACIT CIR-1 BURDWAN, COURT COMPOUND
BRIGHTMOON SECURITIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 25(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)