← All Benches

ITAT Kolkata Bench

22,193 judgments

SUJAL EXIM (INDIA) PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(1),, KOLKATA

ITA 2597/KOL/2025[2022-2023]Status: Disposed26/2/2026AY 2022-2023

BANGIYA GRAMIN VIKASH BANK (PRESENTLY KNOWN AS WEST BENGAL GRAMIN BANK),MURSHIDABAD vs ITO, WARD 42(1),, MURSHIDABAD

ITA 2592/KOL/2025[2022-2023]Status: Disposed26/2/2026AY 2022-2023

BANGIYA GRAMIN VIKASH BANK (PRESENTLY KNOWN AS WEST BENGAL GRAMIN BANK),MURSHIDABAD vs JCIT(I & CI) - 1, , KOLKATA

ITA 2591/KOL/2025[2021-2022]Status: Disposed26/2/2026AY 2021-2022

DELTA DEALERS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER WARD NO. 13(1), KOLKATA

ITA 2582/KOL/2025[2013-14]Status: Disposed26/2/2026AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs M/S SIDDHESHWARI VYAPAAR PRIVATE LIMITED, KOLKATA

ITA 2551/KOL/2025[2015-16]Status: Disposed26/2/2026AY 2015-16

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs M/S SIDDHESHWARI VYAPAAR PRIVATE LIMITED, KOLKATA

ITA 2550/KOL/2025[2014-15]Status: Disposed26/2/2026AY 2014-15

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

SUSHANTA GHOSH,HOOGHLY vs I.T.O., WARD - 24(1),, HOOGHLY

ITA 2533/KOL/2025[2014-2015]Status: Heard26/2/2026AY 2014-2015

VIJAYA MOTELS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(4),, KOLKATA

ITA 2500/KOL/2025[2012-2013]Status: Disposed26/2/2026AY 2012-2013

CORDOBA ENGINEERING PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA

ITA 2388/KOL/2025[2022-23]Status: Disposed26/2/2026AY 2022-23

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

ARBIND RAY,KOLKATA vs D.C.I.T., CIRCLE - 40, KOLKATA

ITA 2321/KOL/2025[2321]Status: Disposed26/2/2026

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

MARUTI TRUST,KOLKATA vs I.T.O., WARD - 30(1), KOLKATA

ITA 2312/KOL/2025[2024-2025]Status: Disposed26/2/2026AY 2024-2025

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

MARUTI TRUST,KOLKATA vs I.T.O., WARD - 30(1), KOLKATA

ITA 2311/KOL/2025[2023-2024]Status: Disposed26/2/2026AY 2023-2024

MARUTI TRUST,KOLKATA vs I.T.O., WARD - 30(1), KOLKATA

ITA 2310/KOL/2025[2022-2023]Status: Disposed26/2/2026AY 2022-2023

JAYANTIKA JATIA,KOLKATA vs DCIT, CIRCLE 29,, KOLKATA

ITA 2250/KOL/2025[2016-2017]Status: Disposed26/2/2026AY 2016-2017

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

QVC EXPORTS LTD.,,KOLKATA vs DCIT, CIRCLE 11(1),, KOLKATA

ITA 2141/KOL/2025[2019-2020]Status: Disposed26/2/2026AY 2019-2020

BINAY SINGH,KOLKATA vs ITO, WARD-49(3), KOLKATA

ITA 2131/KOL/2025[2016-2017]Status: Disposed26/2/2026AY 2016-2017

RAJENDRA KUMAR KAPOOR,KOLKATA vs D.C.I.T., CIRCLE - 29,, KOLKATA

ITA 2060/KOL/2025[2018-2019]Status: Disposed26/2/2026AY 2018-2019

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BRGD SPONGE & IRON PRIVATE LIMITED , KOLKATA

ITA 1966/KOL/2025[2016-17]Status: Disposed26/2/2026AY 2016-17

CHITRAKOOT TRADELINE PRIVATE LIMITED,KOLKATA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 193/KOL/2025[2012-13]Status: Disposed26/2/2026AY 2012-13

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

SOMNATH COMMOSALES PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA

ITA 1915/KOL/2025[2012-2013]Status: Disposed26/2/2026AY 2012-2013