ITAT Kolkata Bench
22,193 judgments
DEPUTY COMMISSIONER OF INCOME TAX, , KOLKATA vs P N MEMORIAL NEURO CENTRE AND RESEARCH INSTITUTE LIMITED , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BELANI HOUSING DEVELOPMENT LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(4),, KOLKATA
GOPAL CHANDRA BAGUI,ULUBERIA vs ITO, WARD 46(1), RANGE 146, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
B.V.KAPADIA HUF,KOLKATA vs D.C.I.T, CPC, BENGALURU
IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA 'SMC' BENCH AT KOLKATA Before SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA No(s).: 2879/KOL/2025 Assessment Year(s): 2021-22 B.V. Kapadia HUF (Appellant) Vs. D.C.I.T, CPC, Bengaluru (Respondent) PAN: AACHB6318L Appearances: Assessee represented by : Sujay Sen, Adv. Department represented by : Madhumita Das, Addl. CIT, Sr. DR. Date of concluding the hearing : 10-February-2026 Date of pronouncing the order : 27-Feb
M/S. LUPIN VINIMAY PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(3), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JINDAL COMMODITIES,KOLKATA vs ITO, WARD 43(2),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GOBINDA ADHIKARY,KOLKATA, WEST BENGAL vs WARD 34(1), KOLKATA, KOLKATA, WEST BENGAL
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
JERMELS ACCADEMY,DARJEELING vs ITO, WARD 2(2), EXEMP,, SILIGURI
JERMELS ACCADEMY ,DARJEELING vs ITO, WARD 2(2), EXEMP, , SILIGURI
JERMELS ACCADEMY,DARJEELING vs ITO, WARD 2(2), EXEMP,, SILIGURI
S K SARAWAGI & COMPANY (P) LTD.,,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA
WESTERN CONGLOMERATE LTD.,KOLKATA vs I.T.O., WARD - 4(4),, KOLKATA
WESTERN CONGLOMERATE LTD.,KOLKATA vs I.T.O., WARD - 4(4),, KOLKATA
ASHOK BHANSALI,SILIGURI vs D.C.I.T., CIRCLE - 1, , SILIGURI
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DUNCANS TEA LTD,KOLKATA vs AADL/JCIT, KOLKATA
AL-AMEEN EDUCATION HEALTH AND RESEARCH FOUNDATION,NEW TOWN vs CIT(EXEMPTION), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
AL-AMEEN EDUCATION HEALTH AND RESEARCH FOUNDATION,NEW TOWN vs CIT(EXEMPTION),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL -4(3), KOLKATA, KOLKATA vs RAJESH AUTO MERCHANDISE PRIVATE LIMITED, KOLKATA
MARK STEELS LIMITED,KOLKATA vs DCIT, CIRCLE 3(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ARUN DISTRIBUTORS PVT. LTD.,,KOLKATA vs ITO, WARD 7(1),, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
