← All Benches

ITAT Kolkata Bench

22,193 judgments

SHRI GAURAV AGARWAL,DARJEELING vs ITO, WARD 1(3),, SILIGURI

ITA 1887/KOL/2025[2015-2016]Status: Disposed6/3/2026AY 2015-2016

SHRI RAJESH KUMAR (Accountant Member)

INCOME TAX OFFICER, WARD-3(1), KOLKATA vs A J CAST ALLOYS PRIVATE LIMITED, HOWRAH

ITA 1685/KOL/2024[2011-12]Status: Disposed6/3/2026AY 2011-12

SURESH KUMAR PODDAR,KOLKATA vs I.T.O., WARD - 63(4), KOLKATA, KOLKATA

ITA 1542/KOL/2024[2011-2012]Status: Disposed6/3/2026AY 2011-2012

SHRI RAJESH KUMAR (Accountant Member)

DIPA DEY,KOLKATA vs I.T.O., WARD - 37(1),, KOLKATA

ITA 754/KOL/2025[2020-2021]Status: Disposed5/3/2026AY 2020-2021

SHRI RAJESH KUMAR (Accountant Member)

CHANDRANI COMMOTRADE PVT. LTD.,KOLKATA vs I.T.O., WARD - 13(1), , KOLKATA

ITA 665/KOL/2025[2012-2013]Status: Disposed5/3/2026AY 2012-2013

SHRI RAJESH KUMAR (Accountant Member)

CHANDA BHARECH BENEFICIARY TRUST,KOLKATA vs ITO, WARD 33(2),, KOLKATA

ITA 3062/KOL/2025[2022-2023]Status: Disposed5/3/2026AY 2022-2023

SHRI RAJESH KUMAR (Accountant Member)

CHANDA BHARECH BENEFICIARY TRUST,KOLKATA vs ITO, WARD 33(2),, KOLKATA

ITA 3061/KOL/2025[2021-2022]Status: Disposed5/3/2026AY 2021-2022

SHRI RAJESH KUMAR (Accountant Member)

CHANDA BHARECH BENEFICIARY TRUST,KOLKATA vs ITO, WARD 33(2),, KOLKATA

ITA 3060/KOL/2025[2020-2021]Status: Disposed5/3/2026AY 2020-2021

BIJAY KUMAR GARODIA,,KOLKATA vs DCIT, CENTRAL CIRCLE 3(4),, KOLKATA

ITA 2938/KOL/2025[2013-2014]Status: Disposed5/3/2026AY 2013-2014

SHRI RAJESH KUMAR (Accountant Member)

AMPI FINANCE LIMITED,KOLKATA vs I.T.O., WARD-4(3), KOLKATA

ITA 2831/KOL/2025[2012-13]Status: Disposed5/3/2026AY 2012-13

the Bench that the re-opening of

GTPL KCBPL BROAD BAND PVT. LTD.,LAKE TOWN, KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA

ITA 2711/KOL/2025[2023-2024]Status: Disposed5/3/2026AY 2023-2024

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

EKTA MERCHANTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1),, KOLKATA

ITA 2651/KOL/2025[2019-2020]Status: Disposed5/3/2026AY 2019-2020

SHRI RAJESH KUMAR (Accountant Member)

M/S. KRISHNABHAKTA GRIHA NIRMAN PVT. LTD.,,KOLKATA vs ACIT, CIRCLE 1(1),, KOLKATA

ITA 2426/KOL/2025[2017-2018]Status: Disposed5/3/2026AY 2017-2018

SHRI RAJESH KUMAR (Accountant Member)

DCIT, CC-1(4), KOLKATA, KOLKATA vs AMBICA DHATU PRIVATE LIMITED, KOLKATA

ITA 2389/KOL/2025[2012-13]Status: Disposed5/3/2026AY 2012-13

SHRI RAJESH KUMAR (Accountant Member)

M/S. B.C.H. ELECTRIC LTD.,,KOLKATA vs DCIT, CIRCLE 7,, KOLKATA

ITA 1901/KOL/2025[2011-2012]Status: Disposed5/3/2026AY 2011-2012

SHRI RAJESH KUMAR (Accountant Member)

KHALEK BISWAS,BASIRHAT vs DCIT, CIRCLE 49(1),, KOLKATA

ITA 1486/KOL/2025[2013-2014]Status: Disposed5/3/2026AY 2013-2014

SHRI RAJESH KUMAR (Accountant Member)

DALMIA DEVCON PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-12(1), KOLKATA

ITA 1336/KOL/2025[2010-11]Status: Disposed5/3/2026AY 2010-11

SHRI RAJESH KUMAR (Accountant Member)

BIMAL KUMAR GHOSH,RAIGANJ vs ITO, WARD 2(4),, RAIGANJ

ITA 1600/KOL/2025[2013-2014]Status: Disposed3/3/2026AY 2013-2014

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI LAXMI PRASAD SAHU (Accountant Member)

ITO, WARD-1(1), KOLKATA, KOLKATA vs A P TRADING AND FINANCE COMPANY LIMITED, KOLKATA

ITA 2801/KOL/2025[2016-17]Status: Heard2/3/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

JYOTI SHROFF,KOLKATA vs D.C.I.T., CIRCLE - 29,, KOLKATA

ITA 2278/KOL/2025[2017-2018]Status: Disposed2/3/2026AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)