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ITAT Kolkata Bench
22,183 judgments
DCIT CC-1(4), KOL, KOLKATA vs AMBICA INDUSTRIES, ANDRA PRADESH
ITSSA 75/KOL/2024[2016-17]Status: Disposed15/5/2026AY 2016-17
DCIT CC-1(4), KOL, KOLKATA vs AMBICA INDUSTRIES , KOLKATA
ITSSA 74/KOL/2024[2015-16]Status: Disposed15/5/2026AY 2015-16
DEEPAK JHUNJHUNWALA,KOLKATA vs ITO, WARD 37(1),, KOLKATA
ITA 369/KOL/2026[2019-2020]Status: Disposed15/5/2026AY 2019-2020
BALJIT SECURITIES PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 7(1),, KOLKATA
ITA 361/KOL/2026[2013-2014]Status: Disposed15/5/2026AY 2013-2014
CHETAN MEHTA,KOLKATA vs DCIT, CIRCLE 61,, KOLKATA
ITA 360/KOL/2026[2020-2021]Status: Disposed15/5/2026AY 2020-2021
CHETAN MEHTA,KOLKATA vs DCIT, CIRCLE 61,, KOLKATA
ITA 359/KOL/2026[2020-2021]Status: Disposed15/5/2026AY 2020-2021
M/S. SALARPURIA DEVELOPERS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 3(2),, KOLKATA
ITA 3242/KOL/2025[2016-2017]Status: Disposed15/5/2026AY 2016-2017
LAVANYAMAYEE TRADECOM PRIVATE LIMITED,KOLKATA vs ITO, WARD 2(1),, DURGAPUR
ITA 2809/KOL/2025[2014-2015]Status: Disposed15/5/2026AY 2014-2015
LAVANYAMAYEE TRADECOM PRIVATE LIMITED,KOLKATA vs ITO, WARD 2(1),, DURGAPUR
ITA 2808/KOL/2025[2014-2015]Status: Disposed15/5/2026AY 2014-2015
INCOME TAX OFFICER, WARD-39(1), MIDNAPUR, MIDNAPORE vs BHANDARI AUTOMOBILES PRIVATE LIMITED, KHARAGPUR
ITA 2734/KOL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1,BURDWAN, BURDWAN vs CHACK AJAPUR SAMABAY KRISHI UNNAYAN SAMITY LIMITED, BURDWAN
ITA 2690/KOL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
SANTOSH KUMAR BURNWAL,UKHRA vs ITO, WARD 2(1), DURGAPUR
ITA 2253/KOL/2025[2009-2010]Status: Disposed15/5/2026AY 2009-2010
ITO WARD 14(1), KOLKATA vs SAGAR VYAPAAR PVT. LTD., KOLKATA
ITA 2234/KOL/2025[2013-14]Status: Disposed15/5/2026AY 2013-14
ALOM EXTRUSIONS LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 4(2), KOLKATA
ITA 141/KOL/2025[2013-14]Status: Disposed15/5/2026AY 2013-14
RAMA SNAI,HOWRAH vs ITO, WARD 47(2),, KOLKATA
ITA 574/KOL/2026[2017-2018]Status: Disposed14/5/2026AY 2017-2018
COMETT STAFFING SOLUTIONS PRIVATE LIMITED,KOLKATA, WEST BENGAL vs INCOME TAX OFFICER, AAYKAR BHAVAN, KOLKATA
ITA 568/KOL/2026[2023-24]Status: Disposed14/5/2026AY 2023-24
NAZIR AHMED,KOLKATA vs ACIT CIRCLE 32 KOLKATA, KOLKATA
ITA 380/KOL/2026[2017-18]Status: Disposed14/5/2026AY 2017-18
RAJARAMPUR SAMABAY KRISHI UNNAYAN SAMITI LTD.,HALDIA vs I.T.O., WARD - 27(1), HALDIA
ITA 261/KOL/2026[2020-2021]Status: Disposed14/5/2026AY 2020-2021
BHAVATARINI REFRIGERATION,SODEPUR vs I.T.O., WARD - 23(2),, HOOGHLY
ITA 2648/KOL/2025[2014-2015]Status: Disposed14/5/2026AY 2014-2015
USHA GHOSH,KOLKATA vs ITO, WARD 37(1),, KOLKATA
ITA 2364/KOL/2025[2016-2017]Status: Disposed14/5/2026AY 2016-2017