← All Benches
ITAT Kolkata Bench
22,183 judgments
M/S. DIVYADRISHTI MERCHANTS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 604/KOL/2026[2011-2012]Status: Disposed18/5/2026AY 2011-2012
M/S. DIVYADRISHTI MERCHANTS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 603/KOL/2026[2010-2011]Status: Disposed18/5/2026AY 2010-2011
M/S. HARDEV CONSTRUCTION PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 586/KOL/2026[586]Status: Disposed18/5/2026
M/S. HARDEV CONSTRUCTION PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA
ITA 585/KOL/2026[2017-2018]Status: Disposed18/5/2026AY 2017-2018
S.K. BUILDERS AND DEVELOPERS LLP,KOLKATA vs ITO, WARD 40(1),, KOLKATA
ITA 309/KOL/2026[2020-2021]Status: Disposed18/5/2026AY 2020-2021
BRITANNIA INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA
ITA 303/KOL/2026[2021-2022]Status: Disposed18/5/2026AY 2021-2022
BRITANNIA INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA
ITA 302/KOL/2026[2020-2021]Status: Disposed18/5/2026AY 2020-2021
BRITANNIA INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA
ITA 301/KOL/2026[2016-2017]Status: Disposed18/5/2026AY 2016-2017
AMBUJA NEOTIA HOTEL VENTURES LTD.,NORTH TWENTY FOUR PARGANAS vs D.C.I.T., CIRCLE - 7(1), KOLKATA
ITA 224/KOL/2026[2018-2019]Status: Disposed18/5/2026AY 2018-2019
ASPECTIVE VANIJYA PVT. LTD.,,KOLATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 147/KOL/2026[2015-2016]Status: Disposed18/5/2026AY 2015-2016
ASPECTIVE VANIJYA PVT. LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 146/KOL/2026[2013-2014]Status: Disposed18/5/2026AY 2013-2014
PRAMOD LAKRA DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA, KOLKATA vs SOUTH CITY PROJECTS(KOLKATA)LTD, KOLKATA
ITA 94/KOL/2025[2021-22]Status: Disposed18/5/2026AY 2021-22
DCIT,CC-2(1),KOLKATA, KOLKATA vs SHYAM STEEL MANUFACTURING LIMITED, KOLKATA
ITA 3288/KOL/2025[2023-24]Status: Disposed18/5/2026AY 2023-24
SHYAM STEEL MANUFACTURING LIMITED,NEW TOWN vs DCIT, CENTRAL CIRCLE 2(1),, KOLKATA
ITA 2730/KOL/2025[2023-2024]Status: Disposed18/5/2026AY 2023-2024
DCIT, CC-1(1), KOLKATA, KOLKATA vs SHYAM METALICS AND ENERGY LIMITED, KOLKATA
ITA 2665/KOL/2025[2021-22]Status: Disposed18/5/2026AY 2021-22
DCIT, CC-1(1), KOLKATA, KOLKATA vs SHYAM METALICS AND ENERGY LIMITED, KOLKATA
ITA 2664/KOL/2025[2020-21]Status: Disposed18/5/2026AY 2020-21
DCIT, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs SHYAM SEL AND POWER LIMITED, KOLKATA
ITA 2663/KOL/2025[2020-21]Status: Disposed18/5/2026AY 2020-21
DCIT CENTRAL CIRCLE 1(1), KOLKATA, KOLKATA vs SHYAM SEL AND POWER LIMITED, KOLKATA
ITA 2600/KOL/2025[2021-22]Status: Disposed18/5/2026AY 2021-22
BEEKAY VANIJYA PVT LTD.,,KOLKATA vs ITO, WARD 7(4),, KOLKATA
ITA 1907/KOL/2025[2013-2014]Status: Disposed18/5/2026AY 2013-2014
PRAMOD LAKRA DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -11(1), KOLKATA, KOLKATA vs SOUTH CITY PROJECTS(KOLKATA) LIMITED, KOLKATA
ITA 1000/KOL/2025[2022-23]Status: Disposed18/5/2026AY 2022-23
