← All Benches
ITAT Kolkata Bench
22,183 judgments
LALAN KUMAR SHAW,BARDHAMAN vs ITO, WARD 2(1),, BURDWAN
ITA 2677/KOL/2025[2022-2023]Status: Disposed20/5/2026AY 2022-2023
CHOWRINGHEE RESIDENCY PVT. LTD.,KOLKATA vs I.T.O.(I.T.), WARD - KOLKATA,, KOLKATA
ITA 2642/KOL/2025[2018-2019]Status: Disposed20/5/2026AY 2018-2019
NISSIN ABC LOGISTICS PRIVATE LIMITED,WEST BENGAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7(1), KOLKATA
ITA 240/KOL/2025[2021-22]Status: Disposed20/5/2026AY 2021-22
COMPAQ SOLUTION PRIVATE LIMITED,KOLKATA vs I.T.O.,WARD-6(1), KOLKATA
ITA 2329/KOL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALAJEE HITEC ROLLING PRIVATELIMITED, PATNA
ITA 1758/KOL/2025[2020-21]Status: Disposed20/5/2026AY 2020-21
DCIT, CENTRAL CIRCLE 3.1,, KOLKATA vs ACTION TIE-UP PRIVATE LIMITED, PURULIA
ITA 1732/KOL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
DCIT, CENTRAL CIRCLE 3.1,, KOLKATA vs ACTION TIE-UP PRIVATE LIMITED, PURULIA
ITA 1731/KOL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
HETIA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,BANKURA vs P.C.I.T., ASANSOL
ITA 1672/KOL/2025[2018-2019]Status: Disposed20/5/2026AY 2018-2019
M/S. ACTION TIE-UP PVT. LTD.,,RAGHUNATHPUR vs DCIT, CENTRAL CIRCLE 3(1),, KOLKATA
ITA 1416/KOL/2025[2015-2016]Status: Disposed20/5/2026AY 2015-2016
M/S. ACTION TIE-UP PVT. LTD., ,RAGHUNATHPUR vs DCIT, CENTRAL CIRCLE 3(1), , KOLKATA
ITA 1200/KOL/2025[2016-2017]Status: Disposed20/5/2026AY 2016-2017
AMAR IRON UDYOG PVT. LTD.,KOLKATA vs PCIT(CENTRAL)-2, KOLKATA
ITA 819/KOL/2024[2014-15]Status: Disposed20/5/2026AY 2014-15
M/S.VERSUNI INDIA HOME SOLUTIONS LTD. - FORMERLY KNOWN AS PHILIPS DOMESTIC APPLIANCES INDIA LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 2091/KOL/2024[2020-2021]Status: Disposed20/5/2026AY 2020-2021
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA, AAYAKAR BHAWAN, KOLKATA vs MEENAR POLYARDS YARNS LIMITED, KOLKATA
ITA 2061/KOL/2024[2017-2018]Status: Disposed20/5/2026AY 2017-2018
DHANVIRDHI FINANCIALS CONSULTANTS PRIVATE LIMITED,PALSANA, SURAT vs INCOME TAX OFFICER, AAYAKAR BHAVAN,KOLKATA
ITA 90/KOL/2024[2014-15]Status: Disposed19/5/2026AY 2014-15
INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA vs DHANVIRDHI FINANCIAL CONSULTANTS PRIVATE LIMITED, GUJARAT
ITA 292/KOL/2024[2014-15]Status: Disposed19/5/2026AY 2014-15
M/S. DIVYADRISHTI MERCHANTS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 609/KOL/2026[2015-2016]Status: Disposed18/5/2026AY 2015-2016
M/S. DIVYADRISHTI TRADERS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 608/KOL/2026[2012-2013]Status: Disposed18/5/2026AY 2012-2013
M/S. DIVYADRISHTI MERCHANTS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 607/KOL/2026[2012-2013]Status: Disposed18/5/2026AY 2012-2013
M/S. DIVYADRISHTI MERCHANTS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 606/KOL/2026[2012-2013]Status: Disposed18/5/2026AY 2012-2013
M/S. DIVYADRISHTI TRADERS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 4(1), KOLKATA
ITA 605/KOL/2026[2012-2013]Status: Disposed18/5/2026AY 2012-2013
